High Courts01 Apr 2010Allowed
Arjun Prasad Bernwal and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 3515 : (2010) 2 DMC 743
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,004 of 1,479
High Courts01 Apr 2010Dismissed
Jharkhand State Electricity Board and Others Vs Maheswar Prasad
Jharkhand High Court · (2010) 04 JH CK 0083
High Courts01 Apr 2010
Chandrika Prasad Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0054
Penal Code, 1860 (IPC) — Section 376
High Courts01 Apr 2010Dismissed
Narayannath Goswamy and Praveennath Goswamy Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 3519 : (2011) 1 Crimes 426 : (2011) 1 DMC 147 : (2011) 8 RCR(Criminal) 3113 : (2010) 4 JLJR 394
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts01 Apr 2010Allowed
Arvind Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 248
Penal Code, 1860 (IPC) — Section 354, 376, 448, 511
High Courts01 Apr 2010Allowed
Abdul Mazid Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 51, 57
High Courts01 Apr 2010Dismissed
Maqsud Ansari Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 04 JH CK 0033
High Courts31 Mar 2010
Smt. Kamla Devi and Smt. Sushila Devi Vs Mukesh Kumar Chowrasia
Jharkhand High Court · (2010) 03 JH CK 0107
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Mar 2010
Nistar Minz Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 212
High Courts31 Mar 2010
Gopal Chettri Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 421
Chotanagpur Tenancy Act, 1908 — Section 48, 71
High Courts31 Mar 2010Allowed
Deobrat Sahay Vs Coal India Limited and Others
Jharkhand High Court · (2010) 03 JH CK 0076
Constitution of India, 1950 — Article 14, 21, 300A
High Courts31 Mar 2010Allowed
Ramjan Mian Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts30 Mar 2010Allowed
Sohrab Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0105
Penal Code, 1860 (IPC) — Section 120, 120B, 418, 420
High Courts30 Mar 2010
Tapsi Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0053
Penal Code, 1860 (IPC) — Section 287, 302
High Courts30 Mar 2010Allowed
Devi Dayal Raut Vs Kamla Devi and Prabhat Kumar Rai
Jharkhand High Court · (2010) 4 JLJR 218
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Mar 2010
Rama Shankar Singh @ R.S. Singh and Others Vs The State of Jharkhand, The Collector cum Divisional Forest Officer, Bokaro Forest Division, The Range Forest officer and The Forestor Electrosteel Integrated Ltd. and Shrish Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0100
Forest Act, 1927 — Section 2, 29, 30
High Courts29 Mar 2010Dismissed
Bhalerian Tirkey Vs Lily Grase Minz
Jharkhand High Court · AIR 2010 Jhar 112
Divorce Act, 1869 — Section 10, 22
High Courts29 Mar 2010Dismissed
Badal Kumar Ghosh Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 126 FLR 578 : (2011) 2 LLJ 492
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2, 39, 40, 85
High Courts29 Mar 2010Allowed
Ravishankar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0061
National Council for Teacher Education Act, 1993 — Section 14, 16
High Courts29 Mar 2010Dismissed
Tarachand Sachdeva Vs The Deputy Labour Commissioner-cum-Workmen's Compensation Commissioner and Others
Jharkhand High Court · (2010) 4 JLJR 51
Penal Code, 1860 (IPC) — Section 304A, 34