High Courts12 Apr 2010Dismissed
R. Debnath Vs Union of India (UOI) and P.K. Sahay, Inquiring Officer, Insp/Exe (E.O.)
Jharkhand High Court · (2010) 04 JH CK 0138
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,002 of 1,479
High Courts12 Apr 2010
Roshan Mahato Vs The Chairman-cum-Managing Director, Bharat Coking Coal Limited, The Chief General Manager, Bharat Coking Coal Limited, Project Officer, Damoda Colliery, Bharat Coking Coal Limited and The Regional Commissioner, Coal Mines Provident Fund
Jharkhand High Court · (2010) 04 JH CK 0123
High Courts12 Apr 2010
Bharat Singh Vs State of Jharkhand, The Superintendent of Police (Railway) and The Deputy Inspector General of Police
Jharkhand High Court · (2010) 04 JH CK 0111
High Courts12 Apr 2010Dismissed
Dr. Om Prakash Vs Chairman, Steel Authority of India Limited and Others
Jharkhand High Court · (2010) 04 JH CK 0072
High Courts12 Apr 2010
Most. Thakur Mani Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0028
High Courts12 Apr 2010
Abdul Salam @ Md. Anwar, Sultan Ahmad and Fudan Khatoon Vs The State of Jharkhand and Md. Serajul Haque
Jharkhand High Court · (2010) 2 DMC 41 : (2011) 8 RCR(Criminal) 3099
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 304B, 34
High Courts12 Apr 2010Allowed
Ajay Kumar Singh Vs The Airport Authority of India
Jharkhand High Court · (2010) 04 JH CK 0018
High Courts12 Apr 2010
Pushp Mala Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0013
High Courts12 Apr 2010Dismissed
Most. Promila Devi and Others Vs Smt. Sonamani Debi and Others
Jharkhand High Court · (2010) 04 JH CK 0010
High Courts12 Apr 2010
Kameshwar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0009
High Courts12 Apr 2010Dismissed
Dr. Debnath Mukherjee Vs The State of Jharkhand, The Commissioner-cum-Secretary, Health, Medical, Education and Family Welfare, Government of Jharkhand and The State of Bihar
Jharkhand High Court · (2010) 04 JH CK 0001
High Courts09 Apr 2010Dismissed
State of Jharkhand Vs Rajeshwar Prasad Verma and Others
Jharkhand High Court · (2010) 04 JH CK 0143
High Courts09 Apr 2010Dismissed
Dinesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0094
Penal Code, 1860 (IPC) — Section 34, 384, 411
High Courts09 Apr 2010Allowed
Employers in relation to the Management of Malkera Colliery of Tata Iron and Steel Company Ltd. Vs The concerned Workman Ram Lakhan Dusadh
Jharkhand High Court · (2010) 04 JH CK 0093
High Courts09 Apr 2010
Tarkeshwar Jha @ Tarakant Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0092
High Courts09 Apr 2010Allowed
Sisir Kumar Sadhu Khan Vs Jyotsna Sah and Others
Jharkhand High Court · (2010) 04 JH CK 0063
High Courts09 Apr 2010
Pratul Kanti Pal Vs Shri Bijoy Krishna Saha and Others
Jharkhand High Court · (2010) 4 JLJR 3
Constitution of India, 1950 — Article 227
High Courts09 Apr 2010Dismissed
Rinku Kumar Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 127 FLR 264
Central Reserve Police Force Act, 1949 — Section 11
High Courts08 Apr 2010
Raj Kishore Singh Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2010) 58 BLJR 757
Payment of Gratuity Act, 1972 — Section 7
High Courts08 Apr 2010Allowed
Subhash Mohanti Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0106
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 384