High Courts27 Jan 2010Dismissed
Apurba Kumar Sinha Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 01 JH CK 0048
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,018 of 1,479
High Courts27 Jan 2010Dismissed
The Food Corporation of India Vs Anil Kumar Prasad Agarwal
Jharkhand High Court · (2010) 01 JH CK 0031
Arbitration and Conciliation Act, 1996 — Section 34
High Courts27 Jan 2010Dismissed
State of Bihar (now Jharkhand), Superintending Engineer and Executive Engineer, Building Division, Building Construction Department Vs Hari Narayan Dwivedi
Jharkhand High Court · (2011) 1 JLJR 84
High Courts27 Jan 2010Dismissed
Jai Kishore Sharma @ Jai Sharma Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 176
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts25 Jan 2010Allowed
Supai Hansda Vs The State of Bihar now Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0174
Penal Code, 1860 (IPC) — Section 376, 493
High Courts25 Jan 2010Dismissed
Interlink Coal Pvt. Ltd. Vs Smt. Sudha Devi and Others Sudha Devi and Others Vs Siya Ram Singh and Others
Jharkhand High Court · (2010) 01 JH CK 0169
High Courts25 Jan 2010
Azmal Hussain @ Bablu Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0154
High Courts25 Jan 2010Dismissed
Kundan Kumar, Jagarnath Sao and Chintaman Kushwaha Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 406, 411
High Courts25 Jan 2010Dismissed
New India Assurance Company Ltd. Vs Jamila Bibi, Minor Md. Jamil Khan, Minor Md. Rijawan Khan and Minor Zinnat Parveen
Jharkhand High Court · (2010) 01 JH CK 0151
High Courts25 Jan 2010Dismissed
Mohammad Akhtar and Others Vs Arun Kumar Tiwary and Others
Jharkhand High Court · (2010) 4 JLJR 70
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Jan 2010
Mahadeo Sundi and Others Vs The State of Jharkhand and Raju @ Rajender Sundi
Jharkhand High Court · (2010) 01 JH CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307
High Courts22 Jan 2010Dismissed
Nakul Chandra Shaw Vs Union of India (UOI) and Director General of Mines Safety
Jharkhand High Court · (2010) 01 JH CK 0152
Constitution of India, 1950 — Article 14
High Courts22 Jan 2010
Baidyanath Chemical and Carbonisation Co. Pvt. Ltd. Vs Central Coalfields Ltd.
Jharkhand High Court · (2010) 01 JH CK 0065
High Courts21 Jan 2010
Kalru Rai, Gena Rai and Ayodhi Rai Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 3509
Penal Code, 1860 (IPC) — Section 323, 436
High Courts21 Jan 2010Dismissed
Gambhir Mahato @ Gambhir Chand Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0162
Penal Code, 1860 (IPC) — Section 148, 307, 323, 380
High Courts21 Jan 2010
Zohra Khatoon Vs Jamil Akhtar
Jharkhand High Court · (2010) CriLJ 3354 : (2011) 2 RCR(Criminal) 212
Criminal Procedure Code, 1973 (CrPC) — Section 125, 3Family Courts Act, 1984 — Section 14Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts21 Jan 2010Dismissed
Dukhni Devi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 01 JH CK 0148
High Courts21 Jan 2010
Ranjan Kumar Vs The Union of India (UOI), The Director General, C.I.S.F., The Deputy Inspector General, National Industrial Security Academy, C.I.S.F. and The Commandant (Training), National Industrial Security Academy, C.I.S.F.
Jharkhand High Court · (2010) 01 JH CK 0141
High Courts21 Jan 2010Dismissed
Bhupen Mandal Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 188
Penal Code, 1860 (IPC) — Section 307, 324, 341, 376, 448
High Courts21 Jan 2010Allowed
Bablu Dutta, Kalim Ansari and Jamal @ Jamaluddin Ansari Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0091
Penal Code, 1860 (IPC) — Section 395, 397, 412