High Courts16 Jan 2025Dismissed
Pradumna Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1716
COURT ARCHIVE
Jharkhand High Court judgments, 2025
1,097 judgments · page 53 of 55
High Courts16 Jan 2025Dismissed
Binay Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1715
High Courts16 Jan 2025
Nutan Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1714
State Financial Corporation Act, 1951 - Section 32GBihar and Odisha Public Demand Recover Act 1940 - Section 3(2), 3(3), 4, 9, 38, 65, 66Motor Vehicle Act, 1988 - Section 47, 48, 49
High Courts16 Jan 2025Disposed Of
The Branch Manager, the National Insurance Company Limited Vs Kumkum Devi
Jharkhand High Court · (2025) 01 JH CK 1713
Motor Vehicle Act, 1988 - Section 166
High Courts16 Jan 2025Dismissed
Union Of India Vs Sai Inspection Agency
Jharkhand High Court · (2025) 01 JH CK 1711
High Courts15 Jan 2025Disposed Of
Employer in relation to Management of Food Corporation of India Vs Upendra Kumar
Jharkhand High Court · (2025) 01 JH CK 1719
Constitution of India, 1950 - Article 136, 226, 227Industrial Disputes Act, 1947 - Section 2(s), 17B, 25F, 33, 33AEvidence Act, 1872 - Section 106
High Courts15 Jan 2025Dismissed
Nanu Ram Das Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1720
High Courts15 Jan 2025Dismissed
Krishnanand Pandey Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1723
High Courts15 Jan 2025Allowed
M/s. Karambi Stone Works Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1721
High Courts15 Jan 2025Disposed Of
Abu Zafir Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1722
High Courts15 Jan 2025Dismissed
Shyam Sundar Mahato Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1724
High Courts15 Jan 2025Dismissed
Pramod Kumar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1725
High Courts15 Jan 2025Dismissed
Nilima Kerketta Vs Merry Alexia Minj
Jharkhand High Court · (2025) 01 JH CK 1726
Specific Relief Act, 1963 - Section 31Limitation Act, 1963 - Article 56, 59
High Courts15 Jan 2025Disposed Of
Raj Narayan Mishra Vs National Insurance Company Limited
Jharkhand High Court · (2025) 01 JH CK 1727
High Courts15 Jan 2025Dismissed
Radhika Devi Vs Abhishekh Kumar Gupta
Jharkhand High Court · (2025) 01 JH CK 1718
High Courts14 Jan 2025Dismissed
Dhurjati Bhutesh Gowala Vs Smt. Putul Gope
Jharkhand High Court · (2025) 01 JH CK 1735
Hindu Marriage Act, 1955 - Section 9Family Courts Act, 1984 - Section 14
High Courts14 Jan 2025Disposed Of
Dampa Bari Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1734
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 302, 304II
High Courts14 Jan 2025Dismissed
Sunil Namata Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1733
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 302
High Courts14 Jan 2025Allowed
Nirmal Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1732
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 201, 302
High Courts14 Jan 2025Allowed
Lalka Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1731
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 201, 302