High Courts24 Jan 2025Allowed
Mukesh Kumar Singh Vs Commissioner, Jharkhand Goods and Service Tax
Jharkhand High Court · (2025) 01 JH CK 1743
Jharkhand Goods and Services Tax Act, 2017 - Section 107(8), 107(12)
COURT ARCHIVE
Jharkhand High Court judgments, 2025
1,097 judgments · page 51 of 55
High Courts24 Jan 2025Disposed Of
Bhanu Pratap Shahi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1742
Constitution of India, 1950 - Article 226
High Courts24 Jan 2025Disposed Of
Vidya Sagar And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2025) 01 JH CK 1741
High Courts23 Jan 2025Dismissed
Pankaj Kumar Mehta Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1757
Motor Vehicle Act, 1988 - Section 149, 166
High Courts23 Jan 2025Dismissed
Lakhinder Koiri Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1756
Indian Penal Code, 1860 - Section 34, 302, 307, 324, 448, 452
High Courts23 Jan 2025Allowed
Ghuto Rana Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1755
Indian Penal Code, 1860 - Section 149, 201, 302, 436
High Courts23 Jan 2025Dismissed
Baldeo Marandi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1754
Indian Penal Code, 1860 - Section 34, 302, 449
High Courts23 Jan 2025Allowed
Ashim Kumar Biswas Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1753
Code of Criminal Procedure, 1973 - Section 161, 313Indian Penal Code, 1860 - Section 34, 120, 120B, 201, 302, 364
High Courts23 Jan 2025Dismissed
Karma Oraon Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1752
Code of Criminal Procedure, 1973 - Section 161, 313Indian Penal Code, 1860 - Section 34, 201, 302, 364Evidence Act, 1872 - Section 3, 106, 114
High Courts23 Jan 2025Allowed
Uttam Chandra Das Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1751
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 201, 302
High Courts23 Jan 2025Partly Allowed
Sapan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1750
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 300, 302, 304II, 307, 323, 324, 342
High Courts23 Jan 2025Disposed Of
Sanjiv Kumar Sinha Vs Subhash Chandra Singh And Anr
Jharkhand High Court · (2025) 01 JH CK 1749
Code of Civil Procedure, 1908 - Order 41 Rule 31
High Courts23 Jan 2025Allowed
Krishna Rai Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1748
Code of Criminal Procedure, 1973 - Section 313Narcotics Drugs and Psychotropic Substances Act, 1985 - Section 21, 22, 25, 41, 42, 43, 50, 55, 57
High Courts23 Jan 2025Disposed Of
Meera Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1747
High Courts23 Jan 2025Disposed Of
Bishwambhar Gour And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2025) 01 JH CK 1746
High Courts22 Jan 2025Dismissed
Monica Lamba Grishma Vs Vipul Mehta
Jharkhand High Court · (2025) 01 JH CK 1765
Indian Penal Code, 1860 - Section 406, 420Real Estate (Regulation and Development) Act, 2016 - Section 13(1)
High Courts22 Jan 2025Dismissed
M/S Oriental Insurance Company Ltd Vs Tetari Devi
Jharkhand High Court · (2025) 01 JH CK 1764
Motor Vehicle Act, 1988 - Section 163A
High Courts22 Jan 2025Allowed
Balmiki Sav @ Balmiki Prasad and Anr Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1763
High Courts22 Jan 2025Allowed
Raghubir Tiwary Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1762
High Courts22 Jan 2025Allowed
Bideshi Murmu Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1761
Railways Act, 1989 - Section 124A