High Courts22 Jan 2025Dismissed
Yakub Khalifa @ Gauri Khalifa Vs Bibi Jaibun Nisa
Jharkhand High Court · (2025) 01 JH CK 1760
Bihar Privileged Persons Homestead Tenancy Act, 1947 - Section 18, 21Evidence Act, 1872 - Section 68
COURT ARCHIVE
Jharkhand High Court judgments, 2025
1,097 judgments · page 52 of 55
High Courts21 Jan 2025Allowed
Mostt. Urmila W/o Late Darshan Rana Vs Manager Of United India Insurance Company Ltd
Jharkhand High Court · (2025) 01 JH CK 1773
High Courts21 Jan 2025Allowed
Shishir Kumar Manna Vs Satyabati Gorai
Jharkhand High Court · (2025) 01 JH CK 1772
High Courts21 Jan 2025Disposed Of
Durga Charan Mahato Vs M/s. Bharat Coking Coal Limited
Jharkhand High Court · (2025) 01 JH CK 1771
High Courts21 Jan 2025Allowed
Gautam Kumar alias Goutam Rout And Another Vs M/s Mihijam Vanaspati Ltd
Jharkhand High Court · (2025) 01 JH CK 1770
High Courts21 Jan 2025Dismissed
Mosomat Devanti Kuar Alias Devanti Devi Vs Anarwa Devi
Jharkhand High Court · (2025) 01 JH CK 1769
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 8 Rule 8
High Courts21 Jan 2025Dismissed
Ramesh Kumar Sharma Vs Smt Laxmi Devi
Jharkhand High Court · (2025) 01 JH CK 1768
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 7 Rule 11(d), Order 12 Rule 6
High Courts21 Jan 2025Dismissed
Pratyush Nath Vs Kumari Saraswati Tripathy
Jharkhand High Court · (2025) 01 JH CK 1767
Constitution of India, 1950 - Article 227
High Courts21 Jan 2025Dismissed
Bhudeo Choudhary Vs Mukta Choudhary
Jharkhand High Court · (2025) 01 JH CK 1766
Code of Civil Procedure, 1908 - Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9
High Courts20 Jan 2025Allowed
Ram Lakhan Dasoundhi Vs Badri Nath Roy
Jharkhand High Court · (2025) 01 JH CK 1776
Code of Civil Procedure, 1908 - Order 41 Rule 31
High Courts20 Jan 2025Allowed
Durga Sonar Vs Prahlad Kumar Burman
Jharkhand High Court · (2025) 01 JH CK 1775
Code of Civil Procedure, 1908 - Order 8 Rule 1A
High Courts20 Jan 2025Dismissed
Manoj Kumar Khatri @ Manoj Khatri Vs Kumar Rohit Singh
Jharkhand High Court · (2025) 01 JH CK 1774
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 26 Rule 9, Order 26 Rule 910, Order 26 Rule 10A
High Courts17 Jan 2025Dismissed
State Of Jharkhand Vs Ram Naresh Ram
Jharkhand High Court · (2025) 01 JH CK 1710
Limitation Act, 1963 - Section 5
High Courts17 Jan 2025Dismissed
Ajay Narayan Lall Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1709
Constitution of India, 1950 - Article 226
High Courts17 Jan 2025Dismissed
Dr. Amrit Pattojoshi Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1708
Constitution of India, 1950 - Article 317, 318
High Courts17 Jan 2025Allowed
Santosh Kumar Soni Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1707
Constitution of India, 1950 - Article 226
High Courts17 Jan 2025Allowed
M/S. ASG Business (India) Private Limited Vs Central Bank Of India, through its Regional Manager
Jharkhand High Court · (2025) 01 JH CK 1706
Constitution of India, 1950 - Article 14
High Courts17 Jan 2025Allowed
Krishna Chandra Haldar Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1705
Constitution of India, 1950 - Article 14
High Courts17 Jan 2025Disposed Of
Md. Abid Hussain Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1704
High Courts17 Jan 2025Dismissed
Md. Mobassir Nawaz Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 0552
Constitution of India, 1950 — Article 14, 226