High Courts14 Jan 2025Allowed
Anant Lal Hansda Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1730
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 302
COURT ARCHIVE
Jharkhand High Court judgments, 2025
1,097 judgments · page 54 of 55
High Courts14 Jan 2025Dismissed
Santu Nagesia Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1729
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 120B, 302, 304II
High Courts14 Jan 2025Dismissed
Smt Sukru Orain Vs Bigu Oraon
Jharkhand High Court · (2025) 01 JH CK 1728
Constitution of India, 1950 - Article 227
High Courts13 Jan 2025Dismissed
Priya Kumari @ Lovely Kumari Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1740
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 363, 370AProtection of Children from Sexual Offences Act, 2012 - Section 8
High Courts13 Jan 2025Disposed Of
Bimal Kumar Agarwal Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1739
Bihar (now Jharkhand) Tenant's Holdings (Maintenance of Records) Act, 1973 - Section 15
High Courts13 Jan 2025Dismissed
Md. Shahjahan Vs Bank Of Baroda
Jharkhand High Court · (2025) 01 JH CK 1738
High Courts13 Jan 2025Disposed Of
Sanjay Kumar Choudhary Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1737
High Courts13 Jan 2025Dismissed
Nilu Devi Vs Gopal Krishna Verma
Jharkhand High Court · (2025) 01 JH CK 1736
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 108(j)Jharkhand Building (Lease, Rent and Eviction) Control Act, 2011 - Section 2(g), 19(1)(d)
High Courts10 Jan 2025Disposed Of
Jitendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1683
High Courts10 Jan 2025Disposed Of
Ram Naresh Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1682
High Courts10 Jan 2025Disposed Of
M/s Savitri Pharma Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1681
High Courts09 Jan 2025Disposed Of
Prince Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1690
Indian Penal Code, 1860 - Section 34, 387, 427, 435, 447, 504, 506Criminal Law Amendment Act, 1932 - Section 17Unlawful Activities (Prevention) Act, 1967 - Section 16(1)(b), 20
High Courts09 Jan 2025Disposed Of
Abhishek Hansda @ Chore Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1689
Indian Penal Code, 1860 - Section 342, 395Criminal Law Amendment Act, 1932 - Section 17Unlawful Activities (Prevention) Act, 1967 - Section 10, 13
High Courts09 Jan 2025Disposed Of
Mukesh Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1687
Indian Penal Code, 1860 - Section 366(A), 367, 370, 371, 372Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 26Bonded Labour System (Abolition) Act, 1976 - Section 16Immoral Traffic (Prevention) Act, 1956 - Section 5
High Courts09 Jan 2025Disposed Of
Chichi Kandir @ Punchi Kandir @ Muchi Kandir Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1688
Indian Penal Code, 1860 - Section 147, 148, 149, 307, 332, 333, 353Criminal Law Amendment Act, 1932 - Section 17Arms Act, 1959 - Section 25(1AA), 25(1B)(a), 25(6), 26, 27, 35
High Courts09 Jan 2025Disposed Of
Kamal Das Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1686
High Courts09 Jan 2025Disposed Of
Neelam Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1685
High Courts09 Jan 2025Dismissed
M/s Shah Sponge and Power Limited Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1684
National Green Tribunal Act, 2010 - Section 22
High Courts08 Jan 2025Dismissed
Sudamia Devi Vs Urmila Devi @ Dhano Devi
Jharkhand High Court · (2025) 01 JH CK 1695
Code of Civil Procedure, 1908 - Order 39 Rule 1
High Courts07 Jan 2025Allowed
The Steel Authority of India Limited Vs Pawan Kumar
Jharkhand High Court · (2025) 01 JH CK 1698