High Courts09 Jan 2019Dismissed
Ashok Bose Vs Ravindra Kumar Sinha And Ors
Jharkhand High Court · (2019) 01 JH CK 0019
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 68 of 71
High Courts09 Jan 2019
Dhanbad Colliery Karamchari Sangh Vs Union Of India And Ors
Jharkhand High Court · (2019) 160 FLR 885 : (2019) 2 LLJ 274
Contract Labour (Regulation And Abolition) Act, 1970 — Section 2(c), 2(g), 2(i), 10(1), 12, 35Contract Labour (Registration & Abolition) Central Rules, 1971 — Rule 25, 25(v)(a)Constitution Of India, 1950 — Article 226
High Courts09 Jan 2019Dismissed
Kailash Paswan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0017
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts09 Jan 2019Dismissed
Ranga Lohra Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 8
Indian Penal Code, 1860 — Section 84, 300, 302
High Courts08 Jan 2019Allowed
Rakesh Dixit @ Ajay Kumar Dixit @ Ajay Dixit Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 162 FLR 561 Citation
Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979 — Section 8, 12(1)(b), 25, 26, 27Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980 — Rule 7, 23, 51, 54
High Courts08 Jan 2019Dismissed
Munnam Sanjay And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · 2019 Jhar 144 Citation
Indian Contract Act, 1872 — Section 17Constitution Of India, 1950 — Article 32, 136, 226
High Courts08 Jan 2019Dismissed
Pradeep Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0175
Code Of Criminal Procedure, 1973 — Section 125
High Courts08 Jan 2019Dismissed
Maharishi Kesh Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0174
Indian Penal Code, 1860 — Section 405, 406, 417Code Of Criminal Procedure, 1973 — Section 202
High Courts08 Jan 2019Dismissed
Deepa Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0173
Indian Penal Code, 1860 — Section 34, 201, 302, 342, 452Code Of Criminal Procedure, 1973 — Section 177, 407
High Courts08 Jan 2019
State Of Jharkhand Vs Giribala Devi And Ors
Jharkhand High Court · (2019) 01 JH CK 0121
Bihar Pension Rules, 1950 — Rule 116, 128
High Courts08 Jan 2019Allowed
M/s Abir Infrastruture Private Limited Vs Hiralal Sharma And Ors
Jharkhand High Court · (2019) 01 JH CK 0120
Employee’s Compensation Act, 1923 — Section 6, 8, 21, 21(1A), 21(2)
High Courts08 Jan 2019Dismissed
Most. Bindia Devi And Ors Vs Sadashiv Panda And Ors
Jharkhand High Court · (2019) 01 JH CK 0119
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 40 Rule 1
High Courts08 Jan 2019Dismissed
Mantu Modak Vs Fatik Chandra Modak And Ors
Jharkhand High Court · (2019) 01 JH CK 0015
Code Of Civil Procedure, 1908 — Section 107, Order 41 Rule 27Constitution Of India, 1950 — Article 227
High Courts08 Jan 2019Dismissed
Ashique Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 6
Indian Penal Code, 1860 — Section 385, 386
High Courts08 Jan 2019Partly Allowed
Seral Mandi Vs State Of Jharkhand
Jharkhand High Court · 2019 Cri LJ 2125
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts08 Jan 2019
Biswanath Bankira Vs State Of Bihar
Jharkhand High Court · (2019) 01 JH CK 0012
Indian Penal Code, 1860 — Section 34, 300, 302, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Jan 2019Disposed Off
State Of Jharkhand And Ors Vs Kumar Kunal And Ors
Jharkhand High Court · (2019) 01 JH CK 0011
High Courts07 Jan 2019Allowed
Dr. Dilip Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 197 AIC 303
Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 482
High Courts07 Jan 2019Dismissed
Yogesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0172
High Courts07 Jan 2019Disposed Of
M/S Shanti Cement (P) Limited Vs Jharkhand Urja Vikas Nigam Limited And Ors
Jharkhand High Court · (2019) 01 JH CK 0171
Electricity Act, 2003 — Section 126, 127, 135