High Courts03 Jan 2019Dismissed
Shankar Prasad Mehta @ Shankar Mahto And Ors Vs Jagdish Mahto And Ors
Jharkhand High Court · (2019) 198 AIC 401
Code Of Civil Procedure, 1908 — Order I Rule 10(2), Order 6 Rule 17
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 70 of 71
High Courts03 Jan 2019Allowed
Tulsi Prasad Chaubey @ T.P. Chaubey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0158
High Courts03 Jan 2019Dismissed
Sita Gwala Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0157
High Courts03 Jan 2019Allowed
Sima Devi @ Sima Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0156
High Courts03 Jan 2019
Ramjee Power Construction Ltd Vs Jharkhand Urja Vikas Nigam Ltd And Ors
Jharkhand High Court · (2019) 01 JH CK 0155
Arbitration And Conciliation Act, 1996 — Section 11(4), 11(5), 11(6), 12, 32, 32(2), 34
High Courts03 Jan 2019Disposed Of
Rajkumar Bharti Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0154
High Courts03 Jan 2019
Rajesh Baraik Vs State Of Jharkhand Through The Secretary And Ors
Jharkhand High Court · (2019) 01 JH CK 0153
High Courts03 Jan 2019Disposed Of
Vijaya Home Makers Pvt. Ltd Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0112
Finance Act, 1994 — Section 65(105)(zzzh), 65(105)(zzq), 65(105)(zzzzu), 75, 77(i)(a), 77(ii), 78Constitution Of India, 1950 — Article 226
High Courts03 Jan 2019Dismissed
Inder Koiri And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 198 AIC 399
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Order 1 Rule 3, Order 7 Rule 11
High Courts03 Jan 2019Allowed
Jharkhand State Mineral Development Corporation Ltd Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 01 JH CK 0110
Income Tax Act, 1961 — Section 2(36A), 154, 206C(1), 206C(7), 206CCompanies Act, 1956 — Section 617Constitution Of India, 1950 — Article 226
High Courts03 Jan 2019Allowed
Panchu Lal Mahato Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0109
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)
High Courts03 Jan 2019Disposed Of
Pradip Kumar Bhadra And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0108
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts03 Jan 2019Dismissed
Anirudh Kumar Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0107
High Courts03 Jan 2019Dismissed
Sohan Baski And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0106
Indian Penal Code, 1860 — Section 34, 323, 341, 342, 361, 363, 366A, 376, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2019Dismissed
Palton Soren Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0105
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts03 Jan 2019Dismissed
Sona Ram Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0104
Indian Penal Code, 1860 — Section 307, 324, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2019Allowed
Manoj Raut Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0103
Indian Penal Code, 1860 — Section 354, 376, 511Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2019Dismissed
Sri Sri 108 Sri Mahabir Jee Mandir Vs Zamil Ansari And Ors
Jharkhand High Court · (2019) 01 JH CK 0102
Code Of Civil Procedure, 1908 — Section 100
High Courts03 Jan 2019Dismissed
Chunni Devi And Ors Vs Kaushalaya Devi
Jharkhand High Court · (2019) 01 JH CK 0101
Code Of Civil Procedure, 1908 — Section 100Code Of Criminal Procedure, 1973 — Section 144
High Courts03 Jan 2019Dismissed
Jawa Kachhap Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0100
Chota Nagpur Tenancy Act, 1908 — Section 71ALimitation Act, 1963 — Section 3Constitution Of India, 1950 — Article 244