High Courts10 Jan 2019Dismissed
Md. Uzair Khan @ Babu Khan And Ors Vs Bithal Nath Maliah
Jharkhand High Court · (2019) 01 JH CK 0133
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 67 of 71
High Courts10 Jan 2019Dismissed
Rajiv Ranjan Choubey Vs General Manager, Lodna Area
Jharkhand High Court · (2019) 01 JH CK 0132
Industrial Disputes Act, 1947 — Section 10, 12(3), 33C(2)Constitution Of India, 1950 — Article 226
High Courts10 Jan 2019Allowed
Jaidhan Murmu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0131
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2019Allowed
Mohar Rai Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0130
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2019Dismissed
Surya Nath Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0129
High Courts10 Jan 2019Dismissed
Ghuni Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0128
Indian Succession Act, 1925 — Section 372
High Courts10 Jan 2019Dismissed
Nand Lal Prasad Vs Ranju Kumari
Jharkhand High Court · (2019) 01 JH CK 0127
Limitation Act, 1963 — Section 5
High Courts10 Jan 2019
Bishwajith Bandopadyay And Others Vs State Of Jharkhand And Anr
Jharkhand High Court · (2019) 01 JH CK 0025
High Courts10 Jan 2019Disposed Off
Anjani Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0024
High Courts10 Jan 2019Dismissed
Uzair Khan @ Babu Khan And Ors Vs Bithal Nath Maliah
Jharkhand High Court · (2019) 01 JH CK 0023
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
High Courts10 Jan 2019Dismissed
Awadh Kishore Pandey And Ors Vs Lalmani Pandey And Ors
Jharkhand High Court · (2019) 01 JH CK 0022
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)Constitution Of India, 1950 — Article 227
High Courts10 Jan 2019Dismissed
Guleshwar Bhuiya Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0021
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2019Disposed Of
Punam Mahato Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0177
High Courts09 Jan 2019Dismissed
Ashok Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0176
Code Of Criminal Procedure, 1973 — Section 125, 125(2), 125(3)Indian Penal Code, 1860 — Section 120B, 313, 315, 406, 498A
High Courts09 Jan 2019Dismissed
Mustari Khatoon And Ors Vs S.K. Haroon And Ors
Jharkhand High Court · (2019) 01 JH CK 0126
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(1)
High Courts09 Jan 2019Allowed / Dismissed
Muktu Tanti @ Raju And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0125
Indian Penal Code, 1860 — Section 34, 120B, 212, 366A, 376, 376(2)(g)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(x)Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2019Dismissed
State Of Jharkhand And Ors Vs Jai Prakash
Jharkhand High Court · (2019) 01 JH CK 0124
High Courts09 Jan 2019
New India Assurance Company Limited Vs Mohida Khatoon And Ors
Jharkhand High Court · (2019) 01 JH CK 0123
Insurance Act, 1938 — Section 64VB
High Courts09 Jan 2019Dismissed
M/s. Oriental Insurance Company Ltd. Vs Neero Mahto And Ors
Jharkhand High Court · (2019) 01 JH CK 0122
Workmen’s Compensation Act, 1923 — Section 3, 3(1), 30
High Courts09 Jan 2019Allowed
Sashi Ranjan Kumar Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) FFLT 11
Indian Penal Code, 1860 — Section 24, 25, 120B, 415, 420Code Of Criminal Procedure, 1973 — Section 204