High Courts15 Jan 2019
Shah Brothers, a Partnership Firm Vs Union Of India
Jharkhand High Court · (2019) 01 JH CK 0143
Mineral Concession Rules, 2016 — Rule 12(10)Mineral Concession Rules, 2015 — Rule 13, 13(1), 13(2), 13(3), 13(4)
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 66 of 71
High Courts15 Jan 2019Dismissed
Suresh Kumar Singh Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0142
Chota Nagpur Tenancy Act, 1908 — Section 84Transfer Of Property Act, 1882 — Section 41Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts15 Jan 2019Dismissed
Anthony Tigga And Ors Vs Shibnarayan Bhumij And Ors
Jharkhand High Court · (2019) 01 JH CK 0141
Chota Nagpur Tenancy Act, 1908 — Section 46Code Of Civil Procedure, 1908 — Section 96, 100, 103
High Courts15 Jan 2019Allowed
Turia Pahan And Ors Vs State Of Bihar (Now Jharkhand)
Jharkhand High Court · (2019) 01 JH CK 0140
Indian Penal Code, 1860 — Section 148, 149, 302, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2019Disposed Of
Meera Soren widow And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0139
Indian Penal Code, 1860 — Section 323, 494, 498Code Of Criminal Procedure, 1973 — Section 125
High Courts15 Jan 2019Disposed Of
Naseeban Bibi Widow And Ors Vs Maqsood Alam And Ors
Jharkhand High Court · (2019) 01 JH CK 0138
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts15 Jan 2019Dismissed
Majda Khatoon Vs Rup Chand Jain And Ors
Jharkhand High Court · (2019) 01 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 340Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101Constitution Of India, 1950 — Article 227
High Courts15 Jan 2019Disposed Off
Binod Bhagat @ Binod Kumar Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0034
High Courts15 Jan 2019
Shah Brothers Vs Union Of India
Jharkhand High Court · (2019) 01 JH CK 0033
Mines And Minerals (Regulation And Development) Act, 1957 — Section 9, 9(a), 9(b), 9(c)Mineral Concession Rules, 2016 — Rule 12(10), 13, 13(1), 13(2), 13(3), 13(4)
High Courts15 Jan 2019Dismissed
Rajesh Ranjan Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0032
Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 239
High Courts15 Jan 2019Allowed
Birsa Lugun Vs State Of Bihar
Jharkhand High Court · (2019) 01 JH CK 0031
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Jan 2019Dismissed
Ramana @ Yasalapu Venkata Ramana @ Venkat Raman Vs State Of Jharkhand Through Principal Secretary And Ors
Jharkhand High Court · (2019) 0 FFLT(JHH) 19
High Courts14 Jan 2019Dismissed
Sohagi Tudu And others Vs Hemlal Basky And others
Jharkhand High Court · (2019) 01 JH CK 0137
Registration Act, 1908 — Section 17Evidence Act, 1872 — Section 90
High Courts14 Jan 2019Allowed
Lakhan Murmu Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0136
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts14 Jan 2019Dismissed
Nandan Kishore Tiwari @ Nandan Tiwari Vs Gunjan Tiwari
Jharkhand High Court · (2019) FFLT 22
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Jan 2019Dismissed
Vinay Prakash Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0029
Constitution Of India, 1950 — Article 226, 227
High Courts11 Jan 2019Allowed
Bihar Colliery Kamgar Union Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0028
Industrial Disputes Act, 1947 — Section 10(1), 12(4), 12(5)Constitution Of India, 1950 — Article 226
High Courts11 Jan 2019Dismissed
Dodhi Singh Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0027
Indian Penal Code, 1860 — Section 34, 324, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Jan 2019Dismissed
Rajendra Kumar Bagaria Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 319
High Courts10 Jan 2019Disposed Of
Vijeta Projects And Infrastructure Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0134
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6)(c), 12, 29AEvidence Act, 1872 — Section 91