High Courts07 Nov 2019Allowed/ Dismissed
Nakul Sah @ Nako Sah And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 19 of 71
High Courts07 Nov 2019Allowed/ Disposed Of
Jamshedpur Co-operative House Building Society Ltd. Jamshedpur And Ors Vs Sarala Mahatani And Ors
Jharkhand High Court · (2019) 11 JH CK 0036
Hindu Succession Act, 1956 — Section 6Code Of Civil Procedure, 1908 — Order 20 Rule 4, Order 20 Rule 5, Order 20 Rule 6
High Courts07 Nov 2019Disposed Of
General Manager Land & Revenue, Darbhanga House Vs Ajay Sao And Ors
Jharkhand High Court · (2019) 11 JH CK 0035
Land Aquisition Act, 1894 — Section 18
High Courts07 Nov 2019Dismissed
M/s United Telecoms Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0006
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A)
High Courts07 Nov 2019Disposed Of
Bhagwan Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0005
High Courts07 Nov 2019Disposed Of
Bindeshwari Mehta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0004
Constitution Of India, 1950 — Article 226
High Courts06 Nov 2019Dismissed
Jyanti Munda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0034
Constitution Of India, 1950 — Article 166, 226
High Courts06 Nov 2019Dismissed
Md. Sarifuddin Ansari @ Sarifuddin Ansari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0033
Indian Penal Code, 1860 — Section 147, 148, 295, 295(A), 323, 341, 504Schedule Caste And Schedule Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(x), 3(1)(r), 3(1)(x)
High Courts06 Nov 2019Partly Allowed
Hanif Mian And Ors Vs Jalal @ Jalaluddin Mian And Ors
Jharkhand High Court · (2019) 11 JH CK 0032
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 323, 325, 341
High Courts06 Nov 2019Allowed
Diwakar Bag Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0031
Indian Penal Code, 1860 — Section 302
High Courts06 Nov 2019Allowed
Saheb Jamuda @ Raghunath Jamuda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0030
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Nov 2019Dismissed
Ranjit Singh Matharu And Ors Vs Anna Purty And Ors
Jharkhand High Court · (2019) 11 JH CK 0008
Code Of Criminal Procedure, 1973 — Section 145Code Of Civil Procedure, 1908 — Order 7 Rule 7
High Courts06 Nov 2019Disposed Of
Indrajeet Singh Saluja Vs Jharkhand Mineral Area Development Authority, Dhanbad And Ors
Jharkhand High Court · (2019) 11 JH CK 0003
Constitution Of India, 1950 — Article 226
High Courts05 Nov 2019Dismissed
Sapna Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0094
High Courts05 Nov 2019Dismissed
Bisho Sah And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0093
High Courts05 Nov 2019Disposed Of
M/s Abhoy Enterprises Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0092
Indian Passport Act, 1967 — Section 10Constitution Of India, 1950 — Article 226
High Courts05 Nov 2019Allowed
M/s Auto World, Jamshedpur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0091
Jharkhand Value Added Tax Act, 2005 — Section 20, 94Jharkhand Value Added Tax Rules, 2006 — Rule 3, 26(1)(b), 26(1)(f)
High Courts05 Nov 2019
Sanicchar Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0090
High Courts05 Nov 2019Allowed
Bharat Kumar Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0089
Indian Penal Code, 1860 — Section 354, 506Information Technology Act, 2008 — Section 66, 67, 67ASchedule Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(XI)
High Courts05 Nov 2019Dismissed
Kailash Mahto And Ors Vs Most. Sumri And Ors
Jharkhand High Court · (2019) 11 JH CK 0088
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 100