High Courts05 Nov 2019Allowed
Arjun Ram And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0087
Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 20 of 71
High Courts05 Nov 2019
State Of Jharkhand Vs Nasiruddin Ansari & Ors
Jharkhand High Court · (2019) 11 JH CK 0086
Chota Nagpur Tenancy Act, 1908 — Section 87(1)
High Courts05 Nov 2019Dismissed
State Of Jharkhand And Ors Vs Balram Rai
Jharkhand High Court · (2019) 11 JH CK 0085
High Courts05 Nov 2019Allowed
Central Coalfields Limited And Ors Vs Abdul Sattar
Jharkhand High Court · (2019) 11 JH CK 0084
Constitution Of India, 1950 — Article 14, 16, 21, 44
High Courts05 Nov 2019
Brijendra Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0083
Code Of Criminal Procedure, 1973 — Section 204, 482Indian Penal Code, 1860 — Section 34, 409, 420
High Courts05 Nov 2019Dismissed
Prayag Pandit @ Prayag Pandit Vidyarthi And Ors Vs State Of Jharkhand And
Jharkhand High Court · (2019) 11 JH CK 0082
Indian Penal Code, 1860 — Section 147, 323, 379, 427, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 4, 18
High Courts05 Nov 2019Dismissed
Ghanshyam Mehta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0029
Code Of Criminal Procedure, 1973 — Section 311Negotiable Instruments Act, 1881 — Section 138
High Courts05 Nov 2019Allowed
Kashi Nath Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0028
Indian Penal Code, 1860 — Section 406, 420Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 18Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2019Dismissed
Deepak Modak And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0027
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(g), 18
High Courts05 Nov 2019Dismissed
Prayag Pandit @ Prayag Pandit Vidyarthi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0026
Indian Penal Code, 1860 — Section 147, 323, 379, 427, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 4, 18
High Courts05 Nov 2019Allowed
Basudeo Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0025
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II
High Courts05 Nov 2019Allowed
Rajendra Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0024
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Nov 2019Allowed
Akshay Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0023
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 25, 26, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Nov 2019Allowed
Royal Infra & Logs, Jamadoba, District Dhanbad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0001
Jharkhand Excise Act, 1915 — Section 18, 19, 22, 89Indian Partnership Act, 1932 — Section 4General Clauses Act, 1897 — Section 3
High Courts25 Oct 2019Disposed Of
Dhura Baitha And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0027
Constitution Of India, 1950 — Article 226
High Courts25 Oct 2019Allowed
Babaji Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0026
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 379
High Courts25 Oct 2019Disposed Of
Veena Devi @ Veena Mahakud Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0025
Indian Penal Code, 1860 — Section 34, 304A
High Courts25 Oct 2019Dismissed
L.N. Jha @ Lakshmi Narayan Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0024
Companies Act, 1956 — Section 630
High Courts24 Oct 2019Allowed
Yadav Sundi And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0082
Indian Penal Code, 1860 — Section 34, 120B, 302, 323, 324, 448
High Courts24 Oct 2019Disposed Of
Arun Kumar Jana Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0081