High Courts24 Oct 2019Partly Allowed
Some Besra Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0080
Indian Penal Code, 1860 — Section 34, 302, 304I, 304II, 307
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 21 of 71
High Courts24 Oct 2019Allowed
Baleshwar Kandu Vs Baleshwar Kandu
Jharkhand High Court · (2019) 10 JH CK 0079
Indian Penal Code, 1860 — Section 34, 201, 302, 306, 498(A)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts24 Oct 2019Dismissed
Dr. Brajendra Mishra Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0078
Jharkhand State University At, 2000 — Section 2(f), 2(v)
High Courts24 Oct 2019Allowed/ Disposed Of
Central Coalfields Ltd. Vs Nirmal Mahto And Ors
Jharkhand High Court · (2019) 10 JH CK 0077
Land Aquisition Act, 1894 — Section 4(1), 11, 18, 23, 24, 25
High Courts24 Oct 2019Disposed Of
Ashiyana Housing Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0014
Bihar Public Land Encroachment Act, 1956 — Section 5, 6(1), 6(2)Constitution Of India, 1950 — Article 226
High Courts24 Oct 2019Dismissed
Bhala Bhagat & Others Vs Shashi Devi & Others
Jharkhand High Court · (2019) 10 JH CK 0013
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 1(c), Order 39 Rule 2Specific Relief Act, 1963 — Section 38, 41
High Courts23 Oct 2019Allowed
Chunda Murmu Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0076
Indian Penal Code, 1860 — Section 302
High Courts23 Oct 2019Partly Allowed
Dadu Munda And Ors Vs Kariya Munda
Jharkhand High Court · (2019) 10 JH CK 0075
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 326, 452Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts23 Oct 2019Allowed
Ratanu @ Ratna Dhanwar Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0074
Indian Penal Code, 1860 — Section 302Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts23 Oct 2019Disposed Of
M/S. Bihar Sponge Iron Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0016
Jharkhand Value Added Tax Act, 2005 — Section 29(1), 29(2), 40(2), 40(2)(a), 70(5)(a), 70(5)(b)Salt Cess Act, 1953 — Section 11AJharkhand Value Added Tax Rules, 2006 — Rule 14(1), 38(6), 38(2)(i), 38(2)(r), 57, 58, 58(1)
High Courts23 Oct 2019Allowed/ Disposed Of
Shankar Murmu And Ors Vs Miloni Soren And Ors
Jharkhand High Court · (2019) 10 JH CK 0015
Code Of Criminal Procedure, 1973 — Section 144, 145, 146,Evidence Act, 1872 — Section 50, 60
High Courts22 Oct 2019Disposed Of
Badul Ram Nishad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0073
Land Acquisition Act, 1894 — Section 4, 30Constitution Of India, 1950 — Article 226
High Courts22 Oct 2019Disposed Of
Bishwa Nath Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0072
Bihar Land Reforms Act, 1950 — Section 4hConstitution Of India, 1950 — Article 226
High Courts22 Oct 2019Allowed
Raj Kumar Verma Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0071
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Oct 2019Allowed
Sonu @ Tangru Gope Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0070
Indian Penal Code, 1860 — Section 302
High Courts22 Oct 2019Allowed
Indrajit Sinha @ Vicky And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0069
Indian Penal Code, 1860 — Section 34, 302, 394, 411Evidence Act, 1872 — Section 25, 26, 27, 114Code Of Criminal Procedure, 1973 — Section 100
High Courts22 Oct 2019Dismissed
Maskura Khatun Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0019
High Courts22 Oct 2019Disposed Of
Bharat Engineering & Body Building Co. Pvt. Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0018
Jharkhand Municipal Act, 2011 — Section 387Constitution Of India, 1950 — Article 226
High Courts22 Oct 2019Dismissed
Ghuran Manjhi And Ors Vs Brahmdeo Manjhi @ Balmukund Manjhi And Ors
Jharkhand High Court · (2019) 10 JH CK 0017
Hindu Succession Act, 1956 — Section 14, 14(1), 14(i)Code Of Criminal Procedure, 1973 — Section 107, 145Code Of Civil Procedure, 1908 — Order 14 Rule 2, Order 41 Rule 31
High Courts21 Oct 2019Partly Allowed
Jahoor Mian And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0068
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 341Arms Act, 1959 — Section 27