High Courts19 Nov 2019Dismissed
Jainarayan Mahto Vs Nageshwar Mahto And Ors
Jharkhand High Court · (2019) 11 JH CK 0057
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 17 of 71
High Courts19 Nov 2019
Surendra Choudhary And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0056
Indian Penal Code, 1860 — Section 323, 341, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(g), 3(1)(g)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Nov 2019
Nabo Kumar Mandal @ Nav Mandal And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0055
Indian Penal Code, 1860 — Section 417, 471Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 3(i)(xi), 18Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Nov 2019Disposed Of
Sakti Pado Das Goswami Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0054
Indian Penal Code, 1860 — Section 323, 325
High Courts19 Nov 2019Dismissed
Dr. Shailendra Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0053
High Courts19 Nov 2019Disposed Of
Anil Kumar Keshri Vs Senior Regional Manager, Food Corporation Of India And Ors
Jharkhand High Court · (2019) 11 JH CK 0022
Constitution Of India, 1950 — Article 227
High Courts19 Nov 2019Disposed Of
Cornelius Marandi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0021
Right To Information Act, 2005 — Section 19(8)(b)Constitution Of India, 1950 — Article 226
High Courts18 Nov 2019Disposed Of
Khageshwar Raut And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0052
Indian Penal Code, 1860 — Section 147, 149, 323, 324, 326
High Courts18 Nov 2019Allowed
Nunmani Rawani Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0051
Indian Penal Code, 1860 — Section 302, 306Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Nov 2019Dismissed
Bhushan Lal Raina And Os Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0020
Indian Penal Code, 1860 — Section 32, 33, 36, 287, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 155(4), 482Constitution Of India, 1950 — Article 21
High Courts18 Nov 2019Disposed Of
Phul Kumar Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0019
Constitution Of India, 1950 — Article 226
High Courts18 Nov 2019
Anil Gond Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts18 Nov 2019
Mitu Rana @ Mitu Mishtri And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0017
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 354(B), 379, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(x)(xii)
High Courts18 Nov 2019Dismissed
Ramjee Oraon And Ors Vs Rambriksha Oraon And Ors
Jharkhand High Court · (2019) 11 JH CK 0016
High Courts14 Nov 2019Dismissed
Akhileshwar Singh @ Santu Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0081
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 155
High Courts14 Nov 2019Allowed
David Minz @ Devid Minj Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0050
Indian Penal Code, 1860 — Section 302
High Courts14 Nov 2019Dismissed
Renu Kumari Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0015
Constitution Of India, 1950 — Article 136, 226
High Courts14 Nov 2019Allowed
State Of Jharkhand And Ors Vs Ved Prakash Bhagat
Jharkhand High Court · (2019) 11 JH CK 0014
Constitution Of India, 1950 — Article 14, 16, 141, 142, 226
High Courts14 Nov 2019Disposed Of
State Of Jharkhand And Ors Vs Nawal Kishore And Ors
Jharkhand High Court · (2019) 11 JH CK 0013
Bihar Financial Rules, 1950 — Rule 58, 74
High Courts13 Nov 2019Dismissed
Dr. Ashutosh Tigga Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0079
Jharkhand Service Code, 2001 — Section 58