High Courts03 Dec 2019Allowed
Sanjiv Kumar Sinha Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0048
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 15 of 71
High Courts03 Dec 2019Dismissed
M/s Gee Tee Hard Coke Traders Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0047
High Courts03 Dec 2019Dismissed
Vikram Sharma @ Vikaram Sharma Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0046
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts03 Dec 2019
Pradeep Rathi @ Pradeep Kumar Rathi @APPELLANT State of Jharkhand & Anr
Jharkhand High Court · (2019) 12 JH CK 0045
Indian Penal Code, 1860 — Section 406, 420
High Courts03 Dec 2019Dismissed
Md. Mumtaz Ansari Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0044
Indian Penal Code, 1860 — Section 34, 498
High Courts03 Dec 2019Allowed
Regional Provident Fund Commissioner Vs Shankar Roy
Jharkhand High Court · (2019) 12 JH CK 0043
Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 27, 27AConstitution Of India, 1950 — Article 226
High Courts03 Dec 2019Allowed
Harivansh Choudhary Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0042
Bihar Tenants' Holding (Maintenance of Record) Act, 1973 — Section 15
High Courts03 Dec 2019Disposed Of
Godavari Commodities Ltd Vs Union of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0041
Central Goods & Service Tax Act, 2017 — Section 50(1), 73(1)
High Courts03 Dec 2019Dismissed
Kandan Soren Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0040
Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 6, 25, 26, 27, 32(1), 114, 135
High Courts03 Dec 2019Allowed
Thakur Mahto Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0039
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27
High Courts03 Dec 2019Dismissed
Kamli Devi Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0038
High Courts03 Dec 2019Allowed
Harivansh Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0006
Bihar Tenant's Holdings (Maintenance Of Records) Act, 1973 — Section 15
High Courts03 Dec 2019Disposed Of
Godavari Commodities Ltd., Ranchi Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0005
Central Goods & Service Tax Act, 2017 — Section 50(1), 73(1)
High Courts02 Dec 2019Disposed Of
Divisional Manager, National Insurance Company Limited Vs Usha Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0037
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 327
High Courts02 Dec 2019Dismissed
Rashtriya Mazdoor Union Vs Union of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0036
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts02 Dec 2019Disposed Of
Yash Raj Singh Vs Central Board of Secondary Education through its Chairman And Ors
Jharkhand High Court · (2019) 12 JH CK 0035
High Courts02 Dec 2019
Shiv Ranjan Prasad And Ors Vs Union of India Through C.B.I
Jharkhand High Court · (2019) 12 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Dec 2019Allowed
Das Kalundia Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0033
Indian Penal Code, 1860 — Section 302
High Courts02 Dec 2019Allowed
Mangal Tudu Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0032
Indian Penal Code, 1860 — Section 300, 302, 304 II
High Courts02 Dec 2019Allowed
Kailash Rana Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0031
Indian Penal Code, 1860 — Section 34, 84, 302