COURT ARCHIVE

Jharkhand High Court judgments, 2018

903 judgments · page 39 of 46

High Courts06 Mar 2018Allowed

RATAN LAL MAHTO Vs THE STATE OF JHARKHAND THROUGH SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0053

Bihar Tenant's Holdings (Maintenance of Records) Act, 1973 — Section 2©, 2(j), 2(t), 16

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High Courts06 Mar 2018Allowed

M. RAJESH @ RAJESH SINGH Vs THE STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0052

Indian Penal Code, 1860 — Section 354, 448Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(1) (xi)Code of Criminal Procedure, 1973 — Section 161, 313

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High Courts06 Mar 2018Allowed

SITA RAM PAHARIYA Vs STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0051

Essential Commodities Act, 1955 — Section 7Bihar Trade Articles (Licenses Unification) Order, 1984 — Section 11(2)

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High Courts05 Mar 2018Partly Allowed

NITAI PADDU GHOSH AND OTHERS Vs THE STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0114

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379, 427, 448Code of Criminal Procedure, 1973 — Section 161, 360

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High Courts05 Mar 2018Dismissed

RAJNI JAIN, W /O SRI KAMAL KUMAR JAIN VsTHE STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0050

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High Courts05 Mar 2018Dismissed

MANGAL DAN ORAON AND OTHERS Vs UNION OF INDIA

Jharkhand High Court · (2018) 03 JH CK 0049

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High Courts28 Feb 2018Disposed Of

M/S. Aretpl-At (Jv) Vs M/s. Central Coalfields Limited And Ors

Jharkhand High Court · (2018) 02 JH CK 0042

Income Tax Act, 1961 — Section 40A(2)(b)Indian Contract Act, 1872 — Section 55, 63Constitution Of India, 1950 — Article 14, 32, 226, 298

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High Courts27 Feb 2018

Suraj Chandra Goswami, son of Late Bijay Chandra Goswami, Vs Central Coalfields Limited & Ors

Jharkhand High Court · (2018) 02 JH CK 0028

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High Courts27 Feb 2018

Paribal Mahto, S/o Late Vishwanath Mahto, Vs The State of Jharkhand & Ors

Jharkhand High Court · (2018) 02 JH CK 0027

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High Courts27 Feb 2018

Aloke Kumar Sengupta Vs The State of Jharkhand & Ors

Jharkhand High Court · (2018) 02 JH CK 0007

Constitution of India, Article 319, Article 319(d) - Prohibition as to the holding of offices by members of Com- mission on ceasing to be such members - Prohibition as to the holding of office

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High Courts23 Feb 2018Disposed Of

IVRCL Infrastructures & Projects Limited Vs State Of Jharkhand and Ors

Jharkhand High Court · (2018) 3 JLJR 400

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High Courts22 Feb 2018

Mangru Kandeyang Vs The State of Bihar ( Now Jharkhand)

Jharkhand High Court · (2018) 02 JH CK 0026

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for murder

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High Courts21 Feb 2018

Budhu Munda & Ors Vs The State of Jharkhand

Jharkhand High Court · (2018) 02 JH CK 0025

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect

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High Courts21 Feb 2018

Hindustan Copper Ltd Vs The State of Jharkhand & Ors

Jharkhand High Court · (2018) 02 JH CK 0010

Bihar and Orissa Public Demands Recovery Act, 1914, Section 7

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High Courts21 Feb 2018

Prakash Kumar Goswami, S/o Late Bivishan Goswami, Vs Suresh Ravidas & Ors

Jharkhand High Court · (2018) 02 JH CK 0006

Code of Civil Procedure, 1908, Order 6Rule 17 -Chotanagpur Tenancy Act, 1908, Section 46

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High Courts20 Feb 2018

Mangal @ Mangra Oraon Vs The State of Jharkhand

Jharkhand High Court · (2018) 02 JH CK 0015

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34 - Punishment for murde

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High Courts20 Feb 2018

Nita Verma & Anr Vs The State of Jharkhand & Ors

Jharkhand High Court · (2018) 02 JH CK 0014

Bihar Privileged Persons Homestead Tenancy Act, 1947, Section 5, Section 2(i), Section 2(j) -Bihar Privileged Persons Homestead Tenancy Rules, 1948, Rule 5

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High Courts20 Feb 2018

Smt. Pramila Devi wife of late Dindayal Barnwal Vs Union of India through the General Manager

Jharkhand High Court · (2018) 02 JH CK 0013

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High Courts20 Feb 2018

Hazra Khatoon & Ors Vs Employer in relation to the Management of Tetulmari Colliery under Sijua Area of M/s Bharat Coking Coal Ltd & Ors

Jharkhand High Court · (2018) 02 JH CK 0012

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High Courts19 Feb 2018

The Divisional Manager & Ors Vs Kartik Mahto son of late Shobha Mahto & Ors

Jharkhand High Court · (2018) 02 JH CK 0005

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