High Courts12 Mar 2018Dismissed
SUMAN PRAKASH @ SUMAN MUNDU Vs SMT. DIVYA LALITA
Jharkhand High Court · (2018) 03 JH CK 0003
Indian Divorce Act, 1869 — Section 10Code of Criminal Procedure, 1973 — Section 125Indian Evidence Act, 1872 — Section 112
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 38 of 46
High Courts09 Mar 2018Dismissed
SUKAL SOREN Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0070
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313
High Courts09 Mar 2018Dismissed
MEENU DEVI Vs AMIT KUMAR
Jharkhand High Court · (2018) 03 JH CK 0002
Indian Penal Code,1860 — Section 498ACode of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(Ib), 24
High Courts09 Mar 2018Dismissed
Anand Kumar Shukla, Vs State Of Bihar
Jharkhand High Court · (2018) 03 JH CK 0001
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts08 Mar 2018Dismissed
JAGANNATH PRASAD SINGH Vs EASTERN COALFIELDS LIMITED
Jharkhand High Court · (2018) 03 JH CK 0069
High Courts08 Mar 2018Partly Allowed
JHARKHAND PUBLIC SERVICE COMMISSION, CIRCULAR ROAD, RANCHI Vs STATE OF JHARKHAND & ANR.
Jharkhand High Court · (2018) 03 JH CK 0068
High Courts08 Mar 2018Allowed
MAHADEO MAHTO Vs STATE OF JHARKHAND & ANR
Jharkhand High Court · (2018) 03 JH CK 0067
High Courts08 Mar 2018Dismissed
ABDUL RAJAK Vs CENTRAL COAL FIELDS LIMITED
Jharkhand High Court · (2018) 03 JH CK 0066
High Courts08 Mar 2018Dismissed
SHAHIDA BEGUM &ORS. Vs MD. YAQUB &ORS
Jharkhand High Court · (2018) 03 JH CK 0065
Code of Civil Procedure, 1908 — Section 100
High Courts08 Mar 2018Allowed
SURESH GOPE & ORS. Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0064
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325Code of Criminal Procedure, 1973 — Section 313
High Courts08 Mar 2018Allowed
SANJAY GARI , AKLA GARI @ AKHTANA , KUSHAL TIGGA , ILIYAS @ ILIAS TIGGA Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0063
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 313
High Courts08 Mar 2018Allowed
STATE OF JHARKHAND Vs SMT. MEERA DAS GUPTA
Jharkhand High Court · (2018) 03 JH CK 0062
Jharkhand Service Code, — Rule 40, 58, 103
High Courts07 Mar 2018Dismissed
M/S MOHINI FARMS PVT. LTD Vs THE STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0061
High Courts07 Mar 2018Dismissed
MUNNA HONHAGA Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0060
High Courts07 Mar 2018Dismissed
SARASWATI DEVI Vs PUTUL GOSWAMI
Jharkhand High Court · (2018) 03 JH CK 0059
Negotiable Instruments Act, 1881 — Section 138
High Courts07 Mar 2018Dismissed
ANIL PRASAD @ ANIL KUMAR GUPTA AND ORS. Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0058
Indian Penal Code, 1860 34, 302Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 313
High Courts07 Mar 2018Partly Allowed
SURYU YADAV @ SURJU YADAV @ SURJU MAHTO AND ORS. Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0057
Indian Penal Code, 1860 147, 148, 149, 302, 307, 323, 325, 341Code of Criminal Procedure, 1973 — Section 313
High Courts07 Mar 2018Dismissed
SUKHA RAM ORAON AND ORS. Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0056
Indian Penal Code, 1860 34, 302Code of Criminal Procedure, 1973 — Section 161
High Courts06 Mar 2018Dismissed
ASHUTOSH PRASAD SAH Vs THE STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0055
Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section 42, 57(c)Code of Criminal Procedure, 1973 — Section 145
High Courts06 Mar 2018Dismissed
LOVELY KUMAR AND OTHER Vs THE STATE OF JHARKHAND
Jharkhand High Court · (2018) 03 JH CK 0054