High Courts10 Nov 2017Disposed
Sidheshwar Singh Vs The State of Jharkhand & anr.
Jharkhand High Court · (2017) 11 JH CK 0019
COURT ARCHIVE
Jharkhand High Court judgments, 2017
1,067 judgments · page 4 of 54
High Courts10 Nov 2017Allowed
Shri Tapan Bose Vs The State of Jharkhand & Anr
Jharkhand High Court · (2017) 11 JH CK 0012
High Courts09 Nov 2017Disposed
Siba Ghasi & Ors. Vs Manrakhan Ghasi & Ors.
Jharkhand High Court · (2017) 11 JH CK 0017
High Courts09 Nov 2017Allowed
Shyam Lal Mandal S/o Pukka Mandal Vs The State of Jharkhand
Jharkhand High Court · (2017) 11 JH CK 0014
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect
High Courts08 Nov 2017
Shivlal Sao & Ors Vs State of Bihar(Now Jharkhand)
Jharkhand High Court · (2017) 11 JH CK 0011
High Courts07 Nov 2017Dismissed
Surendra Prasad Mahto & others Vs Baleshwar Mistry
Jharkhand High Court · (2017) 11 JH CK 0040
Indian Penal Code, 1860, Section 379, Section 323, Section 427, Section 504, Section 341 - Punishment for theft - Punishment for
High Courts07 Nov 2017Disposed
Sahdeo Mehta son of late Pitu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2017) 11 JH CK 0001
High Courts06 Nov 2017Allowed
Kamal Kumar Patnaiks Vs State Of Jharkhand
Jharkhand High Court · (2017) 11 JH CK 0044
Jharkhand Service Code, 2001 — Rule 97(2)Jharkhand Government Servants (Classification, Control And Appeal) Rules, 2016 — Rule 10(b), 11, 11(3)Indian Penal Code, 1860 — Section 34, 120B, 408, 409, 420, 467, 468, 471
High Courts06 Nov 2017Allowed
Shivendra Kumar @ Shivendu Kumar Vs The State of Jharkhand
Jharkhand High Court · (2017) 11 JH CK 0009
Indian Penal Code, 1860, Section 302, Section 324, Section 379, Section 307, Section 326, Section 436 - Puni
High Courts06 Nov 2017Allowed
Shiv Shankar Thakur Vs The State of Jharkhand and ors.
Jharkhand High Court · (2017) 11 JH CK 0008
High Courts03 Nov 2017
Shivesh Kumar Jha Vs Minu Jha @ Golden
Jharkhand High Court · (2017) 11 JH CK 0010
High Courts03 Nov 2017Disposed
Shiv Shankar Singh, Son of Late Muneshwar Singh Vs The Bharat Coking Coal Limited
Jharkhand High Court · (2017) 11 JH CK 0007
High Courts02 Nov 2017
Shiv Dutt Sharma Vs The State of Jharkhand
Jharkhand High Court · (2017) 11 JH CK 0006
High Courts01 Nov 2017Allowed
Shibeswar Giri & Anr Vs The State of Bihar & Ors
Jharkhand High Court · (2017) 11 JH CK 0005
Indian Penal Code, 1860, Section 302, Section 201, Section 34, Section 498A - Punishment for murder - Causing disappearance of evidence of offence or
High Courts31 Oct 2017
Sheo Prasad Das Vs The State of Jharkhand & Ors
Jharkhand High Court · (2017) 10 JH CK 0020
High Courts31 Oct 2017Allowed
Shamsul Ansari @ Shamsul Ansri Vs The State of Jharkhand
Jharkhand High Court · (2017) 10 JH CK 0018
Indian Penal Code, 1860, Section 120B, Section 364-A - Punishment of criminal conspiracy
High Courts30 Oct 2017
Shanti Devi Vs Central Coalfield Ltd. & Ors.
Jharkhand High Court · (2017) 10 JH CK 0019
High Courts30 Oct 2017Disposed
Shamsher Ansari @ Chhotu Vs The State of Jharkhand
Jharkhand High Court · (2017) 10 JH CK 0017
Indian Penal Code, 1860, Section 498A - Husband or relative of husband of a woman subjecting her to cruelty
High Courts30 Oct 2017Disposed
Shamim Ahmed Vs The State of Jharkhand
Jharkhand High Court · (2017) 10 JH CK 0016
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Sec
High Courts14 Oct 2017Dismissed
Santosh Kumar Singh, Antr. Vs The State of Jharkhand, & Ors.
Jharkhand High Court · (2017) 10 JH CK 0015
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for murder