High Courts03 Jan 2017Disposed Off
Abhay Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 152 FLR 869 : (2017) 2 JCR 381 : (2017) 1 JLJR 538
Industrial Disputes (Central) Rules, 1957 - Rule 46
COURT ARCHIVE
Jharkhand High Court judgments, 2017
1,067 judgments · page 54 of 54
High Courts03 Jan 2017Dismissed
Shankar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 467
Criminal Procedure Code, 1973 (CrPC) - Section 451Forest Act, 1927 - Section 52
High Courts03 Jan 2017Dismissed
Alimmuddin Ansari Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 473
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Jan 2017Dismissed
Gopal Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 475
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376
High Courts03 Jan 2017Dismissed
M/s Tata Motors Ltd. Vs Madumala Gabrial
Jharkhand High Court · (2017) AIR(Jharkhand) 19 : (2017) 1 AIRJharR 409 : (2017) 1 JBCJ 411 : (2017) 1 JLJR 486
Civil Procedure Code, 1908 (CPC) - Order 27 Rule 1, Order 27 Rule 1, Order 9 Rule 9Constitution of India, 1950 - Article 226
High Courts03 Jan 2017Disposed Off
Pankaj Kumar Jaiswal Vs State of Jharkhand
Jharkhand High Court · (2017) AIR(Jharkhand) 21 : (2017) 1 AIRJharR 411 : (2017) 1 JBCJ 425 : (2017) 1 JLJR 483
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17, Section 71
High Courts03 Jan 2017Disposed Off
Binay Ranjan Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 489 : (2017) 1 JBCJ 437
Constitution of India, 1950 - Article 226Jharkhand State Housing Board Act, 1982 - Section 28