COURT ARCHIVE

Jharkhand High Court judgments, 2017

1,067 judgments · page 10 of 54

High Courts28 Jul 2017Allowed

M/s. Nizamia Construction Private Limited Vs M/s. Jamshedpur Utilities & Services Company Limited

Jharkhand High Court · (2017) 07 JH CK 0051

Indian Penal Code, 1860, Section 435, Section 147, Section 379, Section 323, Section 427, Section 341,

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High Courts27 Jul 2017Allowed

Madhusudan Vs The State of Jharkhand, & Antr.

Jharkhand High Court · (2017) 07 JH CK 0055

Indian Penal Code, 1860, Section 420, Section 376, Section 379, Section 342, Section 511, Section 406,

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High Courts27 Jul 2017Allowed

Madhur Ram, & Antr. Vs The State of Jharkhand

Jharkhand High Court · (2017) 07 JH CK 0054

Code of Criminal Procedure, 1973, Section 34, Section 379, Section 411, Section 120(b) - Withdrawal of powers - Appeal against conviction by High Court

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High Courts27 Jul 2017Allowed

M/s. Narsaria Construction Private Limited Vs State of Jharkhand and Ors.

Jharkhand High Court · (2017) 07 JH CK 0050

Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 376 - Punishment for rape

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High Courts26 Jul 2017Dismissed

Madhusudan Mahto & Anr. Vs The State of Jharkhand & Ors.

Jharkhand High Court · (2017) 07 JH CK 0057

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High Courts26 Jul 2017Allowed

Madhusudan Mahto & ANR. Vs State of Jharkhand & ORS.

Jharkhand High Court · (2017) 07 JH CK 0056

Indian Penal Code, 1860, Section 302, Section 34 - Punishment for murder - Acts done by several persons in furtherance of common intention

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High Courts26 Jul 2017Disposed

Madan Prasad Vs The State of Jharkhand

Jharkhand High Court · (2017) 07 JH CK 0053

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High Courts25 Jul 2017Dismissed

M/s. Mahadeolal Jainarayan Vs Mrs. Firoza Khanam

Jharkhand High Court · (2017) 07 JH CK 0049

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for murder

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High Courts24 Jul 2017Allowed

M/s. Kumar Steel Traders & Ors Vs The State of Jharkhand & Anr

Jharkhand High Court · (2017) 07 JH CK 0048

Code of Criminal Procedure, 1973, Section 302, Section 34 - Permission to conduct prosecution - Withdrawal of powers

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High Courts24 Jul 2017Allowed

Koche Munda Vs Paulus Surin & Ors.

Jharkhand High Court · (2017) 07 JH CK 0007

Code of Criminal Procedure, 1973, Section 169 - Release of accused when evidence deficientIndian Penal Code, 1860, Section 302, Section 34,

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High Courts21 Jul 2017Allowed

M/s. H.N. Construction Private Limited Vs Steel Authority of India Ltd.

Jharkhand High Court · (2017) 07 JH CK 0047

Indian Penal Code, 1860, Section 302, Section 34, Section 379 - Punishment for murder - Acts done by several persons in furtherance of common intention - Punishment for the

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High Courts20 Jul 2017Allowed

M/s Tata Motors Ltd. Vs Madumala Gabrial

Jharkhand High Court · (2017) 07 JH CK 0046

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High Courts20 Jul 2017Allowed

M/s S.B. Construction Pvt. Ltd. Vs Eastern Central Railways represented through its General Manager, & Ors.

Jharkhand High Court · (2017) 07 JH CK 0045

Indian Penal Code, 1860, Section 34, Section 323, Section 506, Section 354, Section 452, Section 504,

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High Courts20 Jul 2017Disposed

M/s Om Enterprises Vs Jharkhand Police Housing Corporation Limited

Jharkhand High Court · (2017) 07 JH CK 0044

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High Courts20 Jul 2017Disposed

M/s Navayuga Engineering Company Vs The State of Jharkhand

Jharkhand High Court · (2017) 07 JH CK 0043

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High Courts20 Jul 2017Allowed

M/s Nanak Ispat (P) Ltd. Vs Union of India

Jharkhand High Court · (2017) 07 JH CK 0042

Indian Penal Code, 1860, Section 302, Section 302, Section 34, Section 34, Section 307, Section 307,

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High Courts19 Jul 2017

The Food Corporation of India Vs Vijayendra Kumar

Jharkhand High Court · (2017) 07 JH CK 0072

Code of Criminal Procedure, 1973, Section 313, Section 353, Section 319 - Power to examine the accused - Judgment - Power to proceed against other persons appearing to be

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High Courts19 Jul 2017Allowed