High Courts12 Jan 2016Dismissed
Raj Veer Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 Crimes 452 : (2016) 2 ECrC 96
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 89 of 94
High Courts12 Jan 2016Dismissed
Lamba Bandare @ Lomba Bodra Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 99
Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Jan 2016Allowed
Syed Shakil Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 541 : (2016) 148 FLR 926 : (2016) 2 JCR 401 : (2017) 1 JLJR 172
Constitution of India, 1950 - Article 226
High Courts12 Jan 2016Dismissed
Khublal Mahto and others Vs Jamuna Prasad Mahto and another
Jharkhand High Court · (2016) 2 JBCJ 118 : (2017) 1 JLJR 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts12 Jan 2016Dismissed
Uday Shankar Pathak Vs Management of Steel Authority of India
Jharkhand High Court · (2016) 148 FLR 930 : (2016) 3 JCR 248 : (2017) 2 JLJR 481
Industrial Disputes Act, 1947 - Section 10, Section 33-A
High Courts12 Jan 2016Dismissed
Sagar Pingua and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 90
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324, Section 34, Section 447
High Courts12 Jan 2016Allowed
Fagu Manjhi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 50
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts12 Jan 2016Dismissed
Samuel Aind and other Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 88 : (2017) 1 JLJR 177
Penal Code, 1860 (IPC) — Section 302Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts12 Jan 2016Dismissed
Gautam Kumar Gupta and others Vs The State of Jharkhand and others
Jharkhand High Court · (2016) 160 AIC 360 : (2016) 2 ECrC 110 : (2016) 4 JLJR 343
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Jan 2016Disposed Off
Narad Kumar Yadav Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 365
Penal Code, 1860 (IPC) - Section 376(2(g)
High Courts12 Jan 2016Dismissed
Sitwanto Devi Mahila Kalyan Sansthan Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JBCJ 138
High Courts12 Jan 2016Dismissed
Jai Ram Bhagat and another Vs State of Jharkhand -
Jharkhand High Court · (2016) 3 AIRJharR 358 : (2016) 2 ECrC 746 : (2016) 2 JBCJ 282 : (2016) 2 JLJR 484
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts12 Jan 2016Disposed off
Premika Minz Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AIRJharR 601
High Courts12 Jan 2016Allowed
Rajeshwar Mistry Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 602 : (2016) 2 ECrC 95 : (2016) 2 JBCJ 130 : (2017) 1 JLJR 170
Penal Code, 1860 (IPC) - Section 279, Section 304-A, Section 337
High Courts12 Jan 2016Disposed off
Naren Mahato @ Narendra Mahato and others Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 JBCJ 363
High Courts11 Jan 2016Dismissed
Union of India, New Delhi and others Vs Sailender Singh
Jharkhand High Court · (2016) 2 JBCJ 18
Civil Procedure Code, 1908 (CPC) — Section 114Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts11 Jan 2016Dismissed
Annu Sharma and other Vs State of Jharkhand and other
Jharkhand High Court · (2016) 2 ECrC 86 : (2016) 2 JBCJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts11 Jan 2016Dismissed
Manohar Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 01 JH CK 0092
Constitution of India, 1950 - Article 14
High Courts11 Jan 2016Allowed
Sikander Ansari and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 160 AIC 366 : (2016) 2 ECrC 76
Criminal Procedure Code, 1973 (CrPC) - Section 313Explosive Substances Act, 1908 - Section 4, Section 5Penal Code, 1860 (IPC) - Section 120, Section 120B, Section 302, Section 324, Section 452
High Courts08 Jan 2016Disposed Off
M/s. Steel Authority of India Limited Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 562
Industrial Disputes Act, 1947 - Section 18