High Courts07 Jan 2016Dismissed
Babulal Besra Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 542
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 91 of 94
High Courts07 Jan 2016Dismissed
Hindustan Petroleum Corporation Ltd. Vs Employees' State Insurance Corporation and Others
Jharkhand High Court · (2016) 1 CLR 521 : (2016) 149 FLR 184 : (2016) 2 JCR 254 : (2016) 1 JCR 586 : (2017) 1 JLJR 552 : (2016) LabLR 637
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 23, Section 24, Section 45-AA
High Courts06 Jan 2016Disposed Off
Aranya Softech Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 101
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 85
High Courts06 Jan 2016Allowed
Chandreshwar Prasad Sharma Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 JCR 266 : (2016) 1 JCR 597
High Courts06 Jan 2016Dismissed
Ravish Chandra Verma and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 162 AIC 538 : (2016) 1 AIRJharR 785 : (2016) CriLJ 2083 : (2016) 1 JBCJ 490 : (2016) 2 JCR 159 : (2016) 1 JLJR 710
Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420, Section 467, Section 468, Section 471
High Courts06 Jan 2016Disposed Off
Banmali Khandayat and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 355 : (2016) 1 ECrC 678 : (2016) 2 JBCJ 112 : (2016) 1 JLJR 668
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts06 Jan 2016Disposed off
Fulgence Toppo Vs State of Jharkhand and others
Jharkhand High Court · (2016) 1 JBCJ 506
Constitution of India, 1950 — Article 14, 16, 226
High Courts06 Jan 2016Dismissed
Nunu alias Nageshwar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 162 AIC 547 : (2016) 1 AIRJharR 374 : (2016) 2 JCR 8
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts06 Jan 2016Dismissed
Sunil Lulla and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 40 : (2016) 3 ECrC 150 : (2016) 2 JBCJ 98 : (2016) 1 JLJR 716
Criminal Procedure Code, 1973 (CrPC) - Section 155 (2), Section 156 (3), Section 156(1), Section 156(3), Section 200, Section 482, Section 82, Section 83Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 384, Section 403, Section 406,
High Courts06 Jan 2016Dismissed
Sidheshwar Singh, Mahesh Singh Vs State of Jharkhand, Rakesh Kumar Singh
Jharkhand High Court · (2016) 2 JBCJ 422
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 420
High Courts06 Jan 2016Disposed Off
Badri Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JBCJ 435 : (2016) 2 JCR 259 : (2016) 1 JCR 590 : (2016) 1 JLJR 659
High Courts06 Jan 2016Disposed Off
Tala Kora Soren and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 371 : (2016) 2 ECrC 274
Penal Code, 1860 (IPC) - Section 149, Section 302, Section 34
High Courts06 Jan 2016Allowed
Lakhan Nagesia Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 Crimes 460 : (2016) 1 ECrC 681
Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Jan 2016Dismissed
Prakash Rai Vs The State of Jharkhand the Principal Secretary, Health, Family Welfare and Medical Education Department, Government of Jharkhand and others
Jharkhand High Court · (2016) 2 JCR 157
Constitution of India, 1950 — Article 226
High Courts06 Jan 2016Dismissed
Heavy Engineering Corporation Limited Vs Surendra Kumar Sinha
Jharkhand High Court · (2016) 01 JH CK 0062
Payment of Gratuity Act, 1972 - Section 13, Section 14, Section 4, Section 4(6), Section 7(3), Section 7(3)(a)
High Courts06 Jan 2016Dismissed
Santosh Kumar Satnami Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 539
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364, Section 376
High Courts06 Jan 2016Dismissed
Rajesh Bhandari Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JBCJ 137
Coal Mines Act, 1952 — Section 30(ii)Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 39, 42
High Courts06 Jan 2016Dismissed
Manoranjan Kumar Singh Vs The Union of India and Others
Jharkhand High Court · (2016) 01 JH CK 0059
High Courts06 Jan 2016Dismissed
Chhatra Yadav Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 353 : (2016) 1 ECrC 687
Penal Code, 1860 (IPC) - Section 302
High Courts05 Jan 2016Allowed
Kamal Duggal and other Vs State of Jharkhand and other
Jharkhand High Court · (2017) 1 AIRJharR 552 : (2016) 2 ECrC 69 : (2016) 3 JLJR 317
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 182, 211