High Courts05 Jan 2016Disposed off
Chandra Bhushan Karowa Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JBCJ 434
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 93 of 94
High Courts05 Jan 2016Disposed Off
Praveer Kumar Giri Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 366
Penal Code, 1860 (IPC) - Section 201, Section 376, Section 90
High Courts05 Jan 2016Allowed
Suresh Bhagat Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 759 : (2016) 1 JBCJ 500 : (2016) 1 JLJR 708
Penal Code, 1860 (IPC) - Section 302
High Courts05 Jan 2016Disposed Off
Dhaneshwar Manjhi and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 770 : (2016) 2 ECrC 42 : (2016) 2 JBCJ 627 : (2016) 2 JLJR 190
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 120B, Section 149, Section 302, Section 34
High Courts05 Jan 2016Dismissed
Sohan Lal Manka Vs Union Bank of India and others
Jharkhand High Court · (2016) 2 JBCJ 295 : (2016) 2 JLJR 328
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 61, 62, 9
High Courts05 Jan 2016Dismissed
Karamdeo Yadav Vs Central Coalfields Limited and Others
Jharkhand High Court · (2016) 2 JBCJ 104 : (2016) 2 JCR 408 : (2016) 1 JLJR 700
Constitution of India, 1950 - Article 226, Article 311 (2)
High Courts05 Jan 2016Dismissed
Ambika Prasad Mandal Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 JBCJ 441
High Courts05 Jan 2016Dismissed
Javed Abdul Razak Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 370
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts05 Jan 2016Dismissed
Ansalem Tirki Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JBCJ 504 : (2016) 1 JLJR 655
High Courts05 Jan 2016Dismissed
Kailash Mahto Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 373
Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 307, Section 34
High Courts04 Jan 2016Dismissed
K.S. Murty Vs State Bank of India, through its General Manger, Patna, Bihar and others
Jharkhand High Court · (2016) 2 JCR 148
Constitution of India, 1950 — Article 226
High Courts04 Jan 2016Dismissed
Biplabi Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AIRJharR 349 : (2016) 2 JBCJ 163 : (2016) 2 JCR 133 : (2016) 1 JLJR 590
High Courts04 Jan 2016Disposed Off
Chandana Gorai and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 3 JCR 94 : (2016) 2 JLJR 498
Constitution of India, 1950 - Article 226
High Courts04 Jan 2016Dismissed
Rajesh Kumar Gope Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 595
High Courts04 Jan 2016Dismissed
Zahid Hussain Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AIRJharR 783 : (2016) CriLJ 2080 : (2016) 1 JBCJ 497 : (2016) 2 JCR 138 : (2016) 1 JLJR 713
Constitution of India, 1950 - Article 136Contempt of Courts Act, 1971 - Section 19, Section 19(1)
High Courts04 Jan 2016Dismissed
Sharma Coke Udyog Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 JBCJ 644 : (2016) 1 JLJR 587
Industries (Development and Regulation) Act, 1951 - Section 10-AMicro, Small and Medium Enterprises Development Act, 2006 - Section 8
High Courts04 Jan 2016Dismissed
Hockey Jharkhand Vs The Union of India Ors.
Jharkhand High Court · (2016) 3 AIRJharR 582 : (2016) 2 JBCJ 177 : (2016) 2 JCR 149 : (2016) 1 JLJR 585
High Courts04 Jan 2016Allowed
The State of Jharkhand Vs Asma Azfar and Others
Jharkhand High Court · (2016) 2 JCR 163 : (2016) 1 JLJR 594
High Courts04 Jan 2016Dismissed
Kisto Oraon Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 288 : (2016) 4 JLJR 243
High Courts04 Jan 2016Allowed
Dipti Sen and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 4 AIRJharR 73 : (2016) 2 ECrC 64 : (2016) 2 JBCJ 429 : (2016) 1 JLJR 721
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 144, Section 155(2), Section 156(1), Section 482Penal Code, 1860 (IPC) - Section 147, Section 323, Section 504, Section 506