COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,870 judgments · page 87 of 94

High Courts18 Jan 2016Dismissed

Birendra Kumar Vs Dhananjai Jha

Jharkhand High Court · (2016) 4 AIRJharR 145 : (2016) 3 JBCJ 653 : (2016) 1 JLJR 646

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 11(c)Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Specific Relief Act, 1963 - Section 31
High Courts14 Jan 2016Dismissed

Soni Srivastava Vs Allahabad Bank

Jharkhand High Court · (2017) 1 JBCJ 189

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)