High Courts14 Mar 2011
Rajneesh Misra Vs Union of India (UOI) and Others Smt. Manju Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0124
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 75 of 89
High Courts14 Mar 2011
Dinendra Prasad Verma and Others Vs The Chairman cum Managing Director and Hindustan Steelworks Construction Ltd., Kolkata and Another
Jharkhand High Court · (2011) 03 JH CK 0046
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
High Courts14 Mar 2011Allowed
Bhubneshwar Jha Vs Central Bureau of Investigation
Jharkhand High Court · (2011) CriLJ 2758
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts14 Mar 2011Allowed
Deepak Kumar Mehto @ Mahto Vs State of Jharkhand and Nand Kishore Sah
Jharkhand High Court · (2011) 03 JH CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts14 Mar 2011Allowed
Rajdeo Oraon Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 1154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 304, 34, 376(2)
High Courts14 Mar 2011
Court on its own motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0018
Ranchi Regional Development Authority Act — Section 53A
High Courts11 Mar 2011Allowed
Principal, Delhi Public School Vs Syed Mohammad Sharfullah and Others
Jharkhand High Court · (2011) 2 JCR 180
High Courts11 Mar 2011Dismissed
Vikash Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 395
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 423, 424Prevention of Corruption Act, 1988 — Section 10, 13, 7Prevention of Money-Laundering Act, 2002 — Section 3, 4, 45
High Courts11 Mar 2011Allowed
Shiva Shankar Verma Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0017
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 423Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts11 Mar 2011
Rajneesh Misra and National Hawker Federation Vs Union of India (UOI) and Others Manju Singh, Ashish Kumar Singh, Ram Ayodhya Singh and Dilip Rajgarhiah Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 369
High Courts10 Mar 2011Allowed
Md. Azim Vs Nagendra Prasad and Others
Jharkhand High Court · (2011) 2 JCR 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Mar 2011
Jagdeo Mahto, Ganesh Mahto and Umesh Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0179
Forest Act, 1927 — Section 30Penal Code, 1860 (IPC) — Section 120B, 34, 414
High Courts10 Mar 2011
Pawan Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0136
High Courts10 Mar 2011
Diwan Dawood Ahmad Khan alias Dulare Hasan Vs The State of Jharkhand, Deputy Commissioner, District Sub-Registrar and Md. Maruf Mian
Jharkhand High Court · (2011) 03 JH CK 0135
High Courts10 Mar 2011Dismissed
Sarju Prasad Bhagat Vs Lai Babu Prasad Bhagat and Others
Jharkhand High Court · (2011) 2 JCR 409
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 15Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts10 Mar 2011Dismissed
Plywood Association and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 79
Bihar Agricultural Produce Markets Act, 1960 — Section 15, 2, 2(1), 27, 3
High Courts10 Mar 2011
Kohinoor Steel (P) Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 494
Land Acquisition (Amendment) Act, 1984 — Section 11ALand Acquisition Act, 1894 — Section 11, 11A, 17, 17(2), 17(4)
High Courts10 Mar 2011
Mahendra Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 351 : (2011) 6 RCR(Civil) 2165
High Courts10 Mar 2011Dismissed
Ram Chandra Yadav and Another Vs Shahid Alam and Others
Jharkhand High Court · AIR 2011 Jhar 97 : (2011) 2 JCR 360 : (2011) 8 RCR(Civil) 2070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 58
High Courts09 Mar 2011Dismissed
Amit Naresh Beck and Another Vs Tenughat Vidyut Nigam Ltd. and Others
Jharkhand High Court · (2011) 2 JCR 491