High Courts17 Mar 2011
Kundan Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0112
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 74 of 89
High Courts17 Mar 2011Allowed
Khetra Nath Mandal @ Kshetra Nath Mandal and Madhu Bouri @ Binod Bouri Vs The State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 292
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 34, 413, 414
High Courts17 Mar 2011Allowed
Mahendra Prasad Sahu @ Mahendra Saw and Kameshwar Singh @ Kamo Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 2117
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 414
High Courts16 Mar 2011
Sanjeet Kumar @ Sanjeev Kumar and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 DMC 626 : (2011) 2 JCR 378
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304(B), 437, 498A
High Courts16 Mar 2011
Hazaribagh College of Dental Science and Hospital Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 03 JH CK 0143
High Courts16 Mar 2011Allowed
Anuj Kumar Dubey Vs The State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 377
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34, 366
High Courts16 Mar 2011Allowed
Mukesh Sao @ Mukesh Kumar Sao Vs State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 379
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts16 Mar 2011
Mrinal Kanti Chatterjee Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2011) 2 JCR 380
High Courts16 Mar 2011Allowed
Chandra Prakash Digwar Vs State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0056
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A
High Courts15 Mar 2011
Vijay Kumar Vs State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 102 : (2011) 8 RCR(Criminal) 847
Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts15 Mar 2011
Ashok Kumar Yadav Vs Sidhu Kanhu University and Others
Jharkhand High Court · (2011) 03 JH CK 0178
High Courts15 Mar 2011Allowed
Suresh Ram and Binod Sao @ Binod Prasad Sahu Vs The State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 318
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473, 482Forest Act, 1927 — Section 33, 42Penal Code, 1860 (IPC) — Section 379, 411
High Courts15 Mar 2011Allowed
Umesh Mistry Vs State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 394
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts15 Mar 2011Dismissed
Alakhdeo Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2011) CriLJ 4750
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 477(A)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts15 Mar 2011Dismissed
Shashidhar Prasad Vs State of Jharkhand, Managing Director Jharkhand State Agriculture Marketing Board, Secretary Agriculture Produce Marketing Committee and Sub-Divisional Officer-cum-Chairman Agriculture Produce Market Committee
Jharkhand High Court · (2011) 03 JH CK 0123
High Courts15 Mar 2011
Anil Kumar and Another Vs Amit Narayan Sharma and Others
Jharkhand High Court · AIR 2011 Jhar 87 : (2011) 3 CivCC 687
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts15 Mar 2011Dismissed
Mithila Sharan Singh Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2011 Jhar 89 : (2011) 2 JCR 371 : (2011) 6 RCR(Civil) 2212
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Mar 2011Allowed
Manoj Mohan Srivastava and Somnath Shantikari Vs The State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 104 : (2011) 8 RCR(Criminal) 1148
Penal Code, 1860 (IPC) — Section 107, 109, 302, 306, 34
High Courts15 Mar 2011Allowed
Shamim Ahmed Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JCR 118
Forest Act, 1927 — Section 41, 42
High Courts14 Mar 2011
A.S. Construction Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0156