High Courts07 Mar 2011
Court on its own motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0059
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 77 of 89
High Courts07 Mar 2011Dismissed
Oriental Insurance Co. Ltd. Vs Thakur Surendra Kumar Singh and Aftab Alam Ansari
Jharkhand High Court · (2011) 2 JCR 168 : (2011) 6 RCR(Civil) 2225 : (2011) 2 TAC 716 : 2011 (2) JLJR 56
Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 279, 338
High Courts06 Mar 2011
Bimaldeep Steel Pvt. Ltd. Vs Jharkhand State Pollution Control Board and Member Secretary, Jharkhand State Pollution Control Board
Jharkhand High Court · (2011) 03 JH CK 0187
High Courts04 Mar 2011
Durga Stone Chips Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0188
Bihar Minor Mineral Concession Rules, 1972 — Rule 24(3)
High Courts04 Mar 2011
Digamber Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 03 JH CK 0186
High Courts04 Mar 2011Allowed
Jharkhand State Housing Board and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 2 JCR 503
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts04 Mar 2011Allowed
Sri Brahm Prakash Arya @ Brahm Prakash Vs Dilip Kumar S. Thacker
Jharkhand High Court · (2011) 03 JH CK 0170
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26, Order 41 Rule 27
High Courts04 Mar 2011
Saroj Devi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0146
High Courts04 Mar 2011Allowed
Shankeshwar Mahto and Others Vs Ramesh Mahto and Others
Jharkhand High Court · AIR 2011 Jhar 95 : (2011) 2 JCR 178 : (2011) 6 RCR(Civil) 2221
High Courts04 Mar 2011Dismissed
Goyal Trading Company and Others Vs Reshmi Devi and Others
Jharkhand High Court · (2011) 03 JH CK 0076
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 14, 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Mar 2011
Chaika Polymers Private Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0191
High Courts03 Mar 2011
Prakash Munjal Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2011) 03 JH CK 0190
High Courts03 Mar 2011Allowed
Ravi Roshan Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0189
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts03 Mar 2011
Fahim Khan Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0185
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts03 Mar 2011Dismissed
Ramayan Pandey Vs Union of India (UOI)
Jharkhand High Court · (2011) 2 JCR 172 : (2011) 8 RCR(Criminal) 1035 : (2011) 2 JLJR 43
Penal Code, 1860 (IPC) — Section 120B, 409, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts03 Mar 2011Allowed
Sanjay Kerketta Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0001
Arms Act, 1959 — Section 12, 27Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 307, 353, 393
High Courts02 Mar 2011Dismissed
Deo Chandra Thakur Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0050
High Courts01 Mar 2011
Prabhunath Tiwari and Others Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2011) 2 JCR 177 : (2011) 2 JLJR 40
Jharkhand Regional Development Authority Act, 2001 — Section 37, 38
High Courts01 Mar 2011Allowed
Sri Sal Centre Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 174 : (2011) 2 JLJR 53
Statical and Mobile Pressure Vessels (Unfired) Rules, 1981 — Rule 46A
High Courts01 Mar 2011
Pramod Kumar and Others Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 129 FLR 573 : (2011) 2 JCR 166