High Courts29 May 2010Dismissed
Raj Narayan Pandey Vs Kameshwar Thakur
Jharkhand High Court · AIR 2011 Jhar 13
Penal Code, 1860 (IPC) — Section 380, 448Specific Relief Act, 1963 — Section 6
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 29 of 64
High Courts29 May 2010
Rajneesh Misra and National Hawker Federation Vs Union of India (UOI) and Others Smt. Manju Singh and Ashish Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0032
High Courts29 May 2010Dismissed
Managing Committee, Urdu Town Madhya Vidyalaya Vs The State of Jharkhand, Jharkhand Educational Tribunal and Nikhat Praveen
Jharkhand High Court · (2010) 05 JH CK 0031
Jharkhand Education Tribunal Act, 2005 — Section 10(1), 11(3)
High Courts28 May 2010Dismissed
Sasita Kumari Vs The State of Jharkhand and Adivasi Welfare Commissioner
Jharkhand High Court · (2010) 05 JH CK 0100
High Courts28 May 2010
Sanjay Prasad Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2010) 05 JH CK 0058
High Courts28 May 2010
Shripati Mohali and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0053
Pension Rules — Rule 107(A), 203
High Courts28 May 2010
The State of Jharkhand, Secretary, Public Relations and Information Deptt., etc., Dy. Commissioner and Director, Public Relations and Information, etc. Vs Shambhu Nath Prasad and Mathura Prasad
Jharkhand High Court · (2010) 05 JH CK 0028
High Courts28 May 2010
Dr. Krishna Mohan Prasad Vs The State of Jharkhand, The Secretary, Animal Husbandry and Fisheries Department, Government of Jharkhand, The Under Secretary, Animal Husbandry and Fisheries Department, Government of Jharkhand and The Accountant General
Jharkhand High Court · (2010) 05 JH CK 0015
Bihar Pension Rules, 1950 — Rule 43B
High Courts26 May 2010
Project Girls High School and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0056
High Courts26 May 2010
Md. Aslam Vs The Management of India Firebricks and Insulation Company Limited
Jharkhand High Court · (2010) 05 JH CK 0055
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts26 May 2010
Smt. Manju Pandey and Smt. Renu Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0024
High Courts26 May 2010
Vidyanand Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0001
High Courts25 May 2010Allowed
Bosudeo Prasad Vs Allahabad bank and Others
Jharkhand High Court · (2010) 05 JH CK 0104
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17
High Courts25 May 2010Dismissed
Md. Rafique Vs The State of Jharkhand
Jharkhand High Court · (2010) 05 JH CK 0057
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 341
High Courts25 May 2010Dismissed
Jharkhand State Electricity Board Vs Anup Kumar Choudhary
Jharkhand High Court · (2010) 05 JH CK 0016
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 8
High Courts24 May 2010Allowed
Dr. Sunil Kumar Vs The State of Jharkhand and The Principal, Mahendra Prasad Inter Mahila Mahavidyalaya
Jharkhand High Court · (2010) 05 JH CK 0101
High Courts24 May 2010
Ramanuj Singh, Suresh Kumar Bharati, Ramswaroop Ram and Lourencia Panna Vs State of Jharkhand and Jharkhand Public Service Commission
Jharkhand High Court · (2010) 05 JH CK 0063
High Courts24 May 2010
Sunil Kumar Singh and Others Vs The State of Bihar and Others
Jharkhand High Court · (2010) 05 JH CK 0061
High Courts24 May 2010Dismissed
Akhtar Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 DMC 295
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 May 2010
Smt. Kumari Priti @ Priti Gupta @ Neelam Gupta Vs Sanjay Prasad
Jharkhand High Court · AIR 2010 Jhar 139 : (2011) 1 DMC 326
Hindu Marriage Act, 1955 — Section 13, 15Penal Code, 1860 (IPC) — Section 109, 34, 406, 498A, 504