COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 31 of 64

High Courts19 May 2010Dismissed

Pankaj Kumar Pandey Vs State of Jharkhand, Director General-cum-Inspector General of Police, Deputy Inspector General of Police and Commandant, Jharkhand Armed Police

Jharkhand High Court · (2010) 05 JH CK 0020

Penal Code, 1860 (IPC) — Section 120, 120B, 302

High Courts19 May 2010

Smt. Kusum Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 05 JH CK 0013

High Courts19 May 2010Allowed

Mukhtar Ahmad, Eqbal Ahmad and Aftab Ahmad Vs Mahmudi Khatoon and Others

Jharkhand High Court · AIR 2011 Jhar 28

High Courts19 May 2010

Jharkhand Public Service Commission Vs The State of Jharkhand and Others

Jharkhand High Court · AIR 2011 Jhar 7 : (2011) 2 RCR(Civil) 455 : (2011) 2 RCR(Civil) 455

Right to Information Act, 2005 — Section 8(1)(G)

High Courts18 May 2010Disposed of

Deepak Kumar And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2010) JLJR 4 581

High Courts18 May 2010

Deepak Kumar, Surendra Singh and Jitendra Prasad Verma Vs The State of Jharkhand, The Secretary, Water Resources Department, Government of Jharkhand and Chief Engineer

Jharkhand High Court · (2010) 05 JH CK 0070

High Courts18 May 2010Dismissed

Sk. Bhhola alias Sk. Bhola Mian Vs State of Jharkhand

Jharkhand High Court · (2010) 05 JH CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302

High Courts18 May 2010Allowed

Sayeeda Khatoon and Shamim Ahmad Khan @ Md. Shamim Khan Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 1 DMC 15

High Courts18 May 2010Allowed

ICICI Lombard General Insurance Company Vs S.N. Singh and Brothers

Jharkhand High Court · (2010) 05 JH CK 0026

Legal Services Authorities Act, 1987 — Section 22(C)(8), 22C(4), 22C(7), 22D, 22EMotor Vehicles Act, 1988 — Section 165

High Courts18 May 2010Allowed

Durga Ram Gope, Kali Charan Gope and Dewki Devi Vs State of Jharkhand

Jharkhand High Court · (2010) 05 JH CK 0005

Penal Code, 1860 (IPC) — Section 304B

High Courts17 May 2010Allowed

Rita Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 05 JH CK 0096

High Courts17 May 2010Allowed

Kandarp Jha and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 05 JH CK 0095

Penal Code, 1860 (IPC) — Section 323

High Courts17 May 2010

Dr. Bimal Kumar Sahay Vs The Director, Rajendra Institute of Medical Science and The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 490

Bihar Service Code and Circular of the Finance Department Rules — Rule 68

High Courts17 May 2010

Ramesh Chandra Arora (Chhabra) Vs Murlidhar Kapsime and Others

Jharkhand High Court · (2010) 4 JLJR 524

Civil Procedure Code, 1908 (CPC) — Section 105

High Courts17 May 2010

Syed Shamim Ahmad Madny and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 05 JH CK 0092

Jharkhand Academic Council Act, 2002 — Section 27

High Courts17 May 2010

Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2010) 05 JH CK 0091

High Courts17 May 2010Allowed

Shyam Sunder Sharma Vs The State of Jharkhand, Superintendent of Police, Police Training Centre, Accountant General and District Accounts Officer

Jharkhand High Court · (2010) 4 JLJR 288

High Courts17 May 2010

Aditya Dudani Vs Canara Bank

Jharkhand High Court · (2011) 1 BC 638

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17

High Courts17 May 2010Allowed

State of Jharkhand, Deputy Commissioner, Gumla and Deputy Commissioner, Lohardaga Vs Sheikh Manir and (Jitendra Pal Singh, Ugendra Pal Singh and Radhey Shayam Singh)

Jharkhand High Court · (2010) 4 JLJR 539

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1972 — Section 15Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 5(1)

High Courts17 May 2010Dismissed

Satish Kumar Singh Vs Birsa Agricultural University and Others

Jharkhand High Court · (2010) 05 JH CK 0008