High Courts25 Jun 2010Allowed
Sri Gandauri Rabidas and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 891
Banking Regulation Act, 1949 — Section 11Constitution of India, 1950 — Article 14, 21
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 27 of 64
High Courts25 Jun 2010Allowed
Janardan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 06 JH CK 0024
High Courts25 Jun 2010Allowed
Kapildeo Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2010) 52 BLJR 1055 : (2011) 6 RCR(Criminal) 2441
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Jun 2010Allowed
Ramesh Kant Mishra Vs The Jharkhand State Electricity Board
Jharkhand High Court · (2010) 06 JH CK 0017
High Courts25 Jun 2010Allowed
Andu Larwey and Guru Dayal Larwey Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 903
Santhal Parganas Settlement Regulations, 1872 — Section 27, 27(1)
High Courts25 Jun 2010Dismissed
Employers in relation to the management of Kusunda Colliery of BCCL Vs Their workmen being Represented by the General Secretary, Dhanbad Colliery Karamchari Sangh and Another Lalmani Bind Vs Presiding Officer, Central Government Industrial
Jharkhand High Court · (2011) 1 JLJR 25
High Courts25 Jun 2010
Board for Industrial and Financial Reconstruction Vs Raj Hans Steel Limited
Jharkhand High Court · (2010) 06 JH CK 0006
High Courts25 Jun 2010
Rakesh Kumar Mishra and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 218
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts25 Jun 2010Dismissed
Md. Sawood Ansari Vs Heavy Engineering Corporation Limited and Others
Jharkhand High Court · (2010) 06 JH CK 0003
High Courts24 Jun 2010Allowed
Deben Chandra Dutta @ Devendra Chandra Dutta Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 06 JH CK 0054
High Courts24 Jun 2010Allowed
Central Coalfields Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 06 JH CK 0050
Land Acquisition Act, 1894 — Section 18, 20, 4
High Courts24 Jun 2010Dismissed
Sanjay Singh, Dadan Singh and Rajendra Mochi Vs The State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0047
Penal Code, 1860 (IPC) — Section 395, 412
High Courts24 Jun 2010
Ramdeo Mandal Vs Sidhu Kanhu University
Jharkhand High Court · (2010) 06 JH CK 0039
High Courts24 Jun 2010Allowed
Harpal Singh alias Heere Vs State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0029
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Jun 2010Allowed
Kapura Mandal @ Kapural Mandal Vs State of Jharkhand, Conservator of Forests-cum-Appellate Authority and The Divisional Forest Officer-cum-Licensing Authority
Jharkhand High Court · (2010) 58 BLJR 888
Forest Act, 1927 — Section 2, 75
High Courts24 Jun 2010Allowed
Lutru Lohara Vs State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0015
Penal Code, 1860 (IPC) — Section 392, 395
High Courts24 Jun 2010Dismissed
Bulu Gope Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2010) 06 JH CK 0014
Civil Procedure Code, 1908 (CPC) — Section 114Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts24 Jun 2010
Bharat Coking Coal Limited Vs Their workmen represented by the Organizing Secretary
Jharkhand High Court · (2010) 4 SLR 653
High Courts24 Jun 2010Dismissed
Tata Steel Limited Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2011 Jhar 9
Bihar Electricity Duty Act, 1948 — Section 3, 9A(4)Bihar Electricity Duty Rules, 1949 — Rule 14(10), 14(11)Bihar Finance Act, 1981 — Section 13(1)
High Courts23 Jun 2010Dismissed
Shyam Lal Vs Central Coalfield Limited and Others
Jharkhand High Court · (2010) 127 FLR 1085 : (2011) 2 LLJ 278