COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 49 of 65

High Courts28 Mar 2008Allowed

Shri A.I. Rebelo and Another and Mohan Himmatsinhka and Others Vs State of Bihar (Now Jharkhand) and Another

Jharkhand High Court · (2008) 2 JCR 423

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 427

High Courts28 Mar 2008Dismissed

Most. Dilwa Kuer and Others Vs Mahipat Singh and Others

Jharkhand High Court · (2008) 2 JCR 529

Constitution of India, 1950 — Article 227

High Courts28 Mar 2008Allowed

Shri Kedar Nath Mukhopadhyay and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 117 FLR 1167 : (2008) 2 JCR 478 : (2008) 3 LLJ 420

Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 18, 29, 32Industrial Employment (Standing Orders) Act, 1946 — Section 2

High Courts28 Mar 2008Dismissed

Dayal Steels Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · AIR 2008 Jhar 105 : (2008) 2 JCR 566

Criminal Procedure Code, 1973 (CrPC) — Section 173Damodar Valley Corporation Act, 1948 — Section 18, 20, 3, 58Electricity Act, 2003 — Section 126, 127, 135, 136, 137

High Courts28 Mar 2008Allowed

State of Jharkhand and Others Vs Bimal Kumar Sinha

Jharkhand High Court · (2008) 2 JCR 577

High Courts28 Mar 2008

Saryoo Prasad Roy Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 2 JCR 585

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts28 Mar 2008

Sanjeev Kumar Kushwaha and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 2 JCR 600

High Courts28 Mar 2008Allowed

Prabir Kumar Gangopadhya and Dipak Kumar Ghosh Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 03 JH CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 197, 380, 482Penal Code, 1860 (IPC) — Section 193, 211, 337, 34, 353

High Courts28 Mar 2008Dismissed

Dhani Ram Sahu Vs The State of Jharkhand and Sulochani Devi

Jharkhand High Court · (2008) 03 JH CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

High Courts28 Mar 2008

Priyatosh Choudhary @ Pritosh Choudhary and Others Vs Mukta Choudhary and Others

Jharkhand High Court · (2008) 4 JCR 44

High Courts27 Mar 2008

Kaira Soy Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 317

High Courts27 Mar 2008Dismissed

Smt. Meena Devi and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 2 JCR 552

Land Acquisition Act, 1894 — Section 48

High Courts27 Mar 2008Dismissed

Dr. Surendra Singh Vs Governing Body of Rajendra Institute of Medical Sciences and Others

Jharkhand High Court · (2008) 2 JCR 629

High Courts27 Mar 2008Dismissed

State of Bihar Vs Serajuddin Ansari

Jharkhand High Court · (2008) 2 JCR 494

High Courts27 Mar 2008

Dhaneshwar Manjhi and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 119

High Courts27 Mar 2008

New Rana Saw Mills Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 133

Jharkhand Saw Mills (Regulation) Act, 1990 — Section 5

High Courts27 Mar 2008

Balwant Sahay Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 190

High Courts27 Mar 2008

Sakaldeo Sao Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 122

High Courts27 Mar 2008Dismissed

Md. Nemat Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 123

High Courts27 Mar 2008Allowed

Ganga Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 131

Essential Commodities Act, 1955 — Section 7