COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 48 of 65

High Courts02 Apr 2008Dismissed

Tata Engineering and Locomotive Company Ltd. Vs State of Bihar and Another

Jharkhand High Court · (2008) 2 JCR 610

Constitution of India, 1950 — Article 226, 265, 271Motor Vehicles Act, 1988 — Section 12, 211, 212, 39, 40

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High Courts01 Apr 2008Dismissed

Niranjan Singh Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 3 LLJ 68 : (2008) 117 FLR 783 : (2008) 3 JCR 95

Industrial Disputes Act, 1947 — Section 11A

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High Courts01 Apr 2008

Awadhesh Kumar Singh Vs State of Jharkhand

Jharkhand High Court · (2008) 2 JCR 579

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467

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High Courts01 Apr 2008Dismissed

Buttan Mahto Vs The Management of Bokaro Steel Plant

Jharkhand High Court · (2008) 4 JCR 388

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High Courts01 Apr 2008

Narayan Chandra Mandal Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 119 FLR 794 : (2008) 3 JCR 20

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High Courts01 Apr 2008Dismissed

Sandhya Devi Vs The Management of Bokaro Steel Plant of Steel Authority of India Ltd.

Jharkhand High Court · (2008) 117 FLR 1170 : (2008) 2 JCR 518

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High Courts01 Apr 2008

Murari Pandey Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 2 JCR 519

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High Courts01 Apr 2008Dismissed

National Insurance Co. Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · AIR 2008 Jhar 84 : (2008) 2 JCR 521

Consumer Protection Act, 1986 — Section 12, 13, 14, 16, 18

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High Courts01 Apr 2008Allowed

Durga Prasad Agarwal Vs State of Jharkhand

Jharkhand High Court · (2008) 2 JCR 522

Criminal Procedure Code, 1973 (CrPC) — Section 227

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High Courts01 Apr 2008

Basudeo Rai and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 98

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High Courts01 Apr 2008Allowed

Smt. Kiran Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 128

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High Courts01 Apr 2008

Hari Lal Vs Jagdish Giri and Others

Jharkhand High Court · (2008) 118 FLR 109 : (2008) 3 JCR 130 : (2008) 3 LLJ 811

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High Courts01 Apr 2008Dismissed

Madan Pandey etc. and Mukund Pandey Vs BCCL and Others

Jharkhand High Court · (2008) 2 JCR 516

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High Courts31 Mar 2008Dismissed

Shankuntala Mehta Vs Union of India (UOI) and Others

Jharkhand High Court · (2008) 3 JCR 79

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High Courts31 Mar 2008Dismissed

Leda Chamar and Others Vs Shivjee Tiwari and Others

Jharkhand High Court · (2008) 2 JCR 587

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High Courts31 Mar 2008Allowed

Smt. Kanak Kumari Devi and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 2 JCR 597 : (2009) 106 RD 417

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High Courts31 Mar 2008Allowed

Sisi Baha Topno Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 4 BC 289 : (2008) CriLJ 3346 : (2008) 2 JCR 483 : (2009) 5 RCR(Criminal) 242

Criminal Procedure Code, 1973 (CrPC) — Section 320, 357Negotiable Instruments Act, 1881 (NI) — Section 138, 147

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High Courts31 Mar 2008

Jharkhand Public Service Commission Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 613

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High Courts31 Mar 2008Allowed

Harinandan Rajak Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 385

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High Courts28 Mar 2008Allowed

Bhairav Kumar Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 3 JCR 204

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