High Courts03 Apr 2008
Kohinoor Steel (P) Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 94
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 47 of 65
High Courts03 Apr 2008Dismissed
Shiekh Samsuddin and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 11
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 28
High Courts03 Apr 2008Dismissed
Ram Vijay Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2009) CriLJ 63 : (2008) 2 JCR 557
Criminal Procedure Code, 1973 (CrPC) — Section 164, 195, 207, 281, 340Evidence Act, 1872 — Section 91
High Courts03 Apr 2008Allowed
Smt. Meena Thakur and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 560
High Courts03 Apr 2008Allowed
Surya Mohan Prasad Vs Vinoba Bhave University and Others
Jharkhand High Court · (2008) 3 JCR 9
Jharkhand State Universities Act, 2000 — Section 67
High Courts03 Apr 2008Allowed
Nawnit Kumar Vs Palamau Kshetriya Gramin Bank and Others
Jharkhand High Court · (2008) 3 JCR 156 : (2009) 1 LLJ 125
Rural Bank Officers and Employees Staff Service Regulations, 1980 — Section 4(1)(7)
High Courts02 Apr 2008
Union of India (UOI) Vs Dinesh Prasad Dhaturvedi and Another
Jharkhand High Court · (2008) 117 FLR 874
High Courts02 Apr 2008
Parmanand Kumar Sahu Vs State of Bihar and Others
Jharkhand High Court · (2008) 117 FLR 786 : (2008) 3 JCR 93
High Courts02 Apr 2008Dismissed
Rana Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 81
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341Penal Code, 1860 (IPC) — Section 302
High Courts02 Apr 2008Dismissed
Kamal Kant Prasad Sinha, Md. Mikail Firdos and Another and Dr. Deobrat Gupta Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 603
Constitution of India, 1950 — Article 15, 162, 17, 226, 241
High Courts02 Apr 2008
Pachchu @ Pachua @ Jai Narayan Mahto @ Narayan @ Pachu Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 523
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Apr 2008Dismissed
Bokaro Roller Flour Mill etc. Vs Bihar State Financial Corporation and Others etc.
Jharkhand High Court · (2008) 2 JCR 507
State Financial Corporations Act, 1951 — Section 29, 30
High Courts02 Apr 2008Dismissed
Mahendra Kumar Tiwari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 87
Criminal Procedure Code, 1973 (CrPC) — Section 24, 25, 25A
High Courts02 Apr 2008Dismissed
Union of India (UOI) Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 2 JCR 502
High Courts02 Apr 2008Dismissed
Birla Institute of Technology Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 530
Payment of Gratuity Act, 1972 — Section 2, 4, 7University Grants Commission Act, 1956 — Section 3
High Courts02 Apr 2008Dismissed
Bihar State Road Transport Corporation Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 10
Road Transport Corporations Act, 1950 — Section 12
High Courts02 Apr 2008Dismissed
Durga Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 505
High Courts02 Apr 2008Dismissed
IISCO Khadan Mazdoor Sangh Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 2 JCR 622
High Courts02 Apr 2008Dismissed
Anil Kumar Choudhary and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 624
Bihar Reorganisation Act, 2000 — Section 85Constitution of India, 1950 — Article 16
High Courts02 Apr 2008Dismissed
Faiz Murtaza Ali Vs Syed Askari Hadi Ali Augustine Imam and Another
Jharkhand High Court · (2008) 2 JCR 512