High Courts30 Jul 2008
Dr. Daya Kant Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 97
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 28 of 65
High Courts30 Jul 2008
Ambuj Kumar Shrivastava Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0032
High Courts30 Jul 2008
Ram Narayan @ Ram Narayan Pandit Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0011
High Courts29 Jul 2008
Bhagwati Prasad Agrawal Engineering Works Vs Bharat Sanchar Nigam Ltd. and Others
Jharkhand High Court · (2008) 4 JCR 109
High Courts29 Jul 2008
Md. Kalim Khan and Others Vs Jain Trading Corporation and Others
Jharkhand High Court · (2008) 4 JCR 47
High Courts29 Jul 2008Allowed
Bharat Sanchar Nigam Limited Vs The State of Jharkhand and Nanda Dulal Choudhary
Jharkhand High Court · (2008) 57 BLJR 49 : (2008) 4 JCR 12
Civil Procedure Code, 1908 (CPC) — Section 89Legal Services Authorities Act, 1987 — Section 20, 20(3), 20(5), 22(1), 22A
High Courts29 Jul 2008Dismissed
Emil Oraon @ Imil Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 220
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts29 Jul 2008Dismissed
Lachhmi Steel Industry Vs Union of India (UOI)
Jharkhand High Court · (2008) 56 BLJR 2910
Central Excise Rules, 1944 — Rule 57CCCentral Excises and Salt Act, 1944 — Section 11D, 14, 35, 35FCENVAT (Credit) Rules, 2001 — Rule 6
High Courts29 Jul 2008Allowed
Raj Kumar and Brothers Vs Hindustan Steel Works Construction Ltd.
Jharkhand High Court · (2008) 4 JCR 82
Arbitration Act, 1940 — Section 29, 34Arbitration and Conciliation Act, 1996 — Section 17, 30, 33Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts29 Jul 2008Dismissed
Sonalal Hansda Vs The State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 362 : (2008) 4 JCR 375
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
High Courts29 Jul 2008Dismissed
State of Jharkhand and Others Vs Kartik Chandra Mahto
Jharkhand High Court · (2008) 4 JCR 470
High Courts29 Jul 2008Allowed
Sheobrat Dubey and Another Vs Lakshminiya Devi and Others
Jharkhand High Court · (2008) 3 JCR 733
Constitution of India, 1950 — Article 227
High Courts28 Jul 2008Allowed
Hari Shankar Modi Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 45
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts28 Jul 2008Dismissed
Khalil Sk. and Others Vs The State of Jharkhand and Abu Tahir
Jharkhand High Court · (2008) 07 JH CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 319, 482Penal Code, 1860 (IPC) — Section 182, 211, 34, 380, 436
High Courts28 Jul 2008
Sri Khoro Manjhi Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 1 JCR 120
High Courts25 Jul 2008Dismissed
Sardar Gurmukh Singh and Another Vs Sumer Chand Jain and Another Peer Mohammad and Sardar Surendra Singh @ Surnedra Singh Vs Rup Chand Jain Radheshyam Agarwal Vs Rup Chand Jain and Others Manshi Thakur Vs Sumer Chand Jain
Jharkhand High Court · (2008) 4 JCR 206
Civil Procedure Code, 1908 (CPC) — Section 107, 151
High Courts25 Jul 2008
Md. Rahim Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 21
Contempt of Courts Act, 1971 — Section 12Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 467, 468, 471, 472
High Courts25 Jul 2008
Satya Narayan Lakra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0162
High Courts25 Jul 2008
Dr. Hemendra Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 27
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts25 Jul 2008Dismissed
Ganesh Marandih Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 106