Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts31 Jul 2008Allowed

Employers in Relation to the Management of Bhalgora Area (Now Kustore Aria) of Bharat Coking Coal Ltd. Vs Their Workmen being represented by the Joint General Secretary, Janta Mazdoor Sangh

Jharkhand High Court · (2008) 4 JCR 224

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 17B

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High Courts31 Jul 2008Dismissed

Aslok Yadav and Hafiz Razak Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 07 JH CK 0036

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High Courts30 Jul 2008Allowed

Md. Nijamuddin and Another Vs Rajeshwar Prasad and Others

Jharkhand High Court · (2006) ACJ 2478 : (2008) 4 JCR 186

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High Courts30 Jul 2008Dismissed

Ainul Hassan Khan Vs State of Bihar and Others

Jharkhand High Court · (2008) 07 JH CK 0161

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High Courts30 Jul 2008Dismissed

Chando Mohali Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 132

Hindu Adoptions and Maintenance Act, 1956 — Section 16

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High Courts30 Jul 2008Dismissed

Arun Kumar Kashyap Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 98

Constitution of India, 1950 — Article 14, 16, 21

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High Courts30 Jul 2008Allowed

Suresh Prasad Singh and Others Vs Presiding Officer, Labour Court and Another

Jharkhand High Court · (2008) 57 BLJR 111

Constitution of India, 1950 — Article 14, 19(1), 21, 300AIndustrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(5), 2

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High Courts30 Jul 2008Allowed

Carmella Kerketta Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 93

Constitution of India, 1950 — Article 14, 16

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High Courts30 Jul 2008Allowed

Budhwa Oraon and Others Vs The State of Jharkhand and Nutan Ekka

Jharkhand High Court · (2008) 4 JCR 202

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 323, 34, 354, 498A, 511

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High Courts30 Jul 2008Dismissed

Balwan Singh Vs Union of India (UOI) and Others

Jharkhand High Court · (2008) 119 FLR 556 : (2008) 4 JCR 620 : (2009) 1 LLJ 591

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