High Courts05 Aug 2008
Puran Giri @ Puran Mandal Vs State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 430
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 24, 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 26 of 65
High Courts05 Aug 2008Dismissed
Ram Chandra Dubey and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 92
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Aug 2008Dismissed
Chunnilal Patel Vs Satyadeo Prasad Gupta and Others
Jharkhand High Court · (2008) 3 JCR 724
Constitution of India, 1950 — Article 227
High Courts05 Aug 2008
Ram Kripal Mandal Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 358
Bihar/Jharkhand Pension Rules, 1950 — Rule 43(b)
High Courts05 Aug 2008Dismissed
State of Bihar Vs Krishandeo Rajak
Jharkhand High Court · (2008) 3 JCR 719
High Courts05 Aug 2008
Amit Kumar Mukherjee and Sujit Kumar Nayak Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 08 JH CK 0096
High Courts05 Aug 2008Dismissed
Bishwanath Ojha Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 08 JH CK 0080
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9
High Courts05 Aug 2008
Santosh Kumar Das Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2008) 56 BLJR 2729 : (2008) 119 FLR 243 : (2008) 4 JCR 345
High Courts05 Aug 2008Dismissed
Pandey Singh Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 4 JCR 624
High Courts05 Aug 2008Dismissed
Surendra Sharma alias Surendra Prasad Sharma Vs Stephen Marandi
Jharkhand High Court · (2008) 57 BLJR 117 : (2008) 4 JCR 260
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 14, 15, 16, 32, 341Official Languages Act, 1963 — Section 3, 5
High Courts05 Aug 2008Dismissed
Santosh Kumar Chaudhary Vs Controlling Authority and Assistant Labour Commissioner (Central) and Another
Jharkhand High Court · (2008) 3 JCR 723
High Courts05 Aug 2008
Kanhaiya Lal Singh Choudhary and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 740
High Courts05 Aug 2008
Vikram Soft Coke Industries Vs Central Coalfields Ltd. and Others Gwalior Smokeless Fuels (P) Ltd. and Another Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 08 JH CK 0020
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts05 Aug 2008Allowed
Tata Construction Project Ltd. Vs The State of Jharkhand and Another
Jharkhand High Court · (2008) 119 FLR 240 : (2008) 4 JCR 350
Criminal Procedure Code, 1973 (CrPC) — Section 91, 94Factories Act, 1948 — Section 92
High Courts05 Aug 2008
Mahendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 08 JH CK 0018
High Courts05 Aug 2008Allowed
Satish Chandra Srivastava Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 731
Electricity Act, 2003 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts05 Aug 2008Dismissed
Selestin Kachhap Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 3 JCR 738
Criminal Procedure Code, 1973 (CrPC) — Section 147, 195, 482Penal Code, 1860 (IPC) — Section 188
High Courts04 Aug 2008Allowed
Pawan Kumar Laharuka @ P.K. Lahruka and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 728
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 406, 414, 420, 467
High Courts04 Aug 2008Dismissed
Smt. Sikha Singh @ Sikha Singh Deo, Kumari Somya Singh and Kumari Sonhali Singh Vs State of (now Jharkhand) and Others State of Jharkhand and Others Vs Smt. Sikha Singh @ Sikha Singh Deo and Others
Jharkhand High Court · (2008) 4 JCR 120
High Courts04 Aug 2008Allowed
Lakhan Oraon and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 3 JCR 717
Penal Code, 1860 (IPC) — Section 149, 302