COURT ARCHIVE

Jharkhand High Court judgments, 2006

1,125 judgments · page 51 of 57

High Courts02 Mar 2006Allowed

Rakesh Kumar @ Sittu Vs State of Jharkhand

Jharkhand High Court · (2006) CriLJ 2516 : (2006) 4 Crimes 262 : (2006) 2 JLJR 185 : (2006) 2 JCR 130 : (2006) 3 CurCriR 460 : (2006) 41 AllIndCaS 865 : (2006) 2 AIRJharR 58

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 307