High Courts21 Mar 2006Allowed
Employers in relation to the Management of Kusunda Colliery of B.C.C.L. Vs Presiding Officer, Central Government Industrial Tribunal (No. 2) and Another
Jharkhand High Court · (2006) 2 JCR 203
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 49 of 57
High Courts21 Mar 2006Dismissed
Sanjay Kumar Jha Vs Shalini Jha
Jharkhand High Court · (2006) 3 JCR 102
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 13B
High Courts21 Mar 2006Dismissed
Employers in relation to the Management of Kargali Colliery of C.C.L. Vs Their Workmen represented by Area Secretary (B and K), Coalfield Mazdoor Union
Jharkhand High Court · (2006) 2 JCR 241
Industrial Disputes Act, 1947 — Section 10(1)
High Courts21 Mar 2006Dismissed
Mohan Lal Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 124
High Courts21 Mar 2006Allowed
Gopal Vs Central Coalfield Ltd.
Jharkhand High Court · (2006) 3 JCR 507
High Courts21 Mar 2006Allowed
Ram Chandra Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 332
High Courts21 Mar 2006
Mrs. Gitashree Khan and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 243
High Courts20 Mar 2006
Dr. (Mrs.) Janki Sinha Vs Vinoba Bhave University and Others
Jharkhand High Court · (2006) 3 JCR 110
High Courts20 Mar 2006Allowed
Damodar Pathak and Chandru Ghanshi Vs The State of Jharkhand
Jharkhand High Court · (2006) 03 JH CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Mar 2006Dismissed
Satrugna Prasad Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 194
High Courts20 Mar 2006
Md. Sahjahan @ Shahjahan and Another and Nand Lal Pandey and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 214
High Courts20 Mar 2006Allowed
Khem Lal Ganjhu Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 231
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 291, 302, 34
High Courts20 Mar 2006Allowed
Rama Oraon and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 2 JCR 219
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302
High Courts20 Mar 2006Dismissed
Akhileshwar Prasad and Another Vs The State of Bihar and Others
Jharkhand High Court · (2006) 2 JCR 436
High Courts20 Mar 2006Allowed
Ram Chandra Singh and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 226
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2006Allowed
Central Coalfields Ltd. and Others Vs Arjun Bhuiya
Jharkhand High Court · (2006) 3 JCR 113
High Courts20 Mar 2006Allowed
Moso Soy and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 221
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 149, 302
High Courts19 Mar 2006Allowed
The Management of Electrical Executive Engineer, Rural Electrification-cum-Supply Division, Tenughat Bihar State Electricity Board Vs Presiding Officer, Labour Court and Dileep Kumar
Jharkhand High Court · (2007) 114 FLR 975 : (2007) 3 JCR 260
Industrial Disputes Act, 1947 — Section 17B, 2, 25F
High Courts10 Mar 2006Dismissed
Prahlad Mahto and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 297
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts10 Mar 2006Dismissed
Ashok Kumar Mukhopadhyay Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 3 JCR 151
Criminal Procedure Code, 1973 (CrPC) — Section 197A, 202, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 384