High Courts09 Mar 2006
Gopal Maharana and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2006) CriLJ 3932 : (2006) 2 JLJR 609 : (2006) 2 EastCriC 499 : (2006) 2 AIRJharR 713
Penal Code, 1860 (IPC) — Section 147, 304, 323
COURT ARCHIVE
Jharkhand High Court judgments, 2006
1,125 judgments · page 50 of 57
High Courts09 Mar 2006Dismissed
Shankar Prasad and Another Vs Rabindra Nath Singh and Others
Jharkhand High Court · (2006) 3 JCR 488
High Courts09 Mar 2006Dismissed
Prem Nandan Kumar and Chandra Shekhar Kumar Vs Md. Asghar Hussain
Jharkhand High Court · (2006) 3 JCR 61
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 32
High Courts09 Mar 2006Dismissed
Nand Gopal Choubey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 328
High Courts08 Mar 2006
Rajendra Prasad Agarwal Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 402
Central Motor Vehicles Rules, 1989 — Rule 63, 69
High Courts08 Mar 2006Dismissed
Hirdeo Prasad Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 3 JCR 449
High Courts07 Mar 2006Dismissed
Subodh Kumar Sharma Vs Bihar State Financial Corporation and Others Bihar State Financial Corporation and Others Vs Subodh Kumar Sharma
Jharkhand High Court · (2006) 3 JCR 489
High Courts07 Mar 2006Dismissed
Krishnadhan Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 26
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts07 Mar 2006Dismissed
Yogendra Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 101
Jharkhand Excise Rules — Rule 106
High Courts07 Mar 2006
Kaushal Kumar Vs The Union of India (UOI) and Others
Jharkhand High Court · (2006) 2 JCR 341
High Courts07 Mar 2006Dismissed
Shivnarain Singh Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2006) 2 JCR 433
High Courts07 Mar 2006Dismissed
Binodani Marandi and Another Vs State of Bihar (Now Jhadkhand) and Others
Jharkhand High Court · AIR 2006 Jhar 68 : (2006) 2 JLJR 656 : (2006) 2 AIRJharR 184 : (2006) 2 JCR 215
High Courts06 Mar 2006Allowed
Prakash Rabidas Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 123
Penal Code, 1860 (IPC) — Section 304, 323, 324, 341
High Courts06 Mar 2006
Gopal Chandra Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 491
High Courts06 Mar 2006Dismissed
State of Jharkhand and Others Vs Dr. Rajesh Kumar and Others
Jharkhand High Court · (2006) 2 JCR 471
Bihar Reorganisation Act, 2000 — Section 72(1)
High Courts06 Mar 2006Allowed
Md. Kalim and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 Crimes 612 : (2006) CriminalCC 633
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Mar 2006Allowed
Raghu Sao and Others Vs Union of India (UOI) and Others
Jharkhand High Court · AIR 2006 Jhar 70 : (2006) 2 LACC 153 : (2006) 2 AIRJharR 201
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21
High Courts03 Mar 2006Allowed
Parvati Murmu and Another Vs State of Jharkhand
Jharkhand High Court · (2006) 3 JCR 262
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 27, 29, 3, 33Wild Life (Protection) Act, 1972 — Section 27, 29
High Courts03 Mar 2006Allowed
Rajesh Kumar Agarwal Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 2 JCR 296
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20
High Courts02 Mar 2006Dismissed
Sisir Kumar Das Vs Nabi Rasool and Others
Jharkhand High Court · AIR 2006 Jhar 86 : (2006) 2 AIRJharR 453
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 15(1), 15(2)