High Courts30 Sept 2002
Madan Mohan Singh Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 395
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 10 of 54
High Courts30 Sept 2002
Kailash Chandra Jain Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 09 JH CK 0063
Constitution of India, 1950 — Article 226
High Courts30 Sept 2002
Sheo Shakti Cement Industries Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2002 Jhar 109 : (2001) 1 JLJR(Jhar) 242 : (2003) 1 JCR 482
Arbitration and Conciliation Act, 1996 — Section 34
High Courts30 Sept 2002
Shivam Lime Works and Shivam Sodium Silicate Industries Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2003) 1 JCR 484
High Courts30 Sept 2002Dismissed
Satyendra Kumar and Co. Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 BC 249
High Courts29 Sept 2002
Rajeshwar Prasad and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 09 JH CK 0040
Constitution of India, 1950 — Article 226
High Courts27 Sept 2002
Smt. Salestina Tuti Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 378
Constitution of India, 1950 — Article 226
High Courts27 Sept 2002
Mala Sinha Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 09 JH CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 323, 34, 341, 379, 437
High Courts27 Sept 2002Allowed
Arun Kumar Pandey Vs Ranchi Municipal Corporation and Others
Jharkhand High Court · (2002) 09 JH CK 0049
Constitution of India, 1950 — Article 226
High Courts27 Sept 2002
Anirudh Flat Owners Association Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 1 JCR 481
High Courts27 Sept 2002
Mahabir Chaudhury Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 381
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
High Courts26 Sept 2002Dismissed
Dr. Vijay Prakash Sharma Vs Department of Human Resources, Govt. of Bihar and Others
Jharkhand High Court · (2002) 09 JH CK 0093
High Courts26 Sept 2002
Rajesh Damien Kujur Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0064
Constitution of India, 1950 — Article 226
High Courts26 Sept 2002Allowed
Md. Jamiruddin Khan Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 09 JH CK 0055
Bihar Service Code, 1952 — Rule 73, 74Constitution of India, 1950 — Article 226
High Courts25 Sept 2002Dismissed
Satyanarayan Das and Others Vs State and Another
Jharkhand High Court · (2002) 09 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 146
High Courts25 Sept 2002Allowed
N.S. and Company Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0054
Stamp Act, 1899 — Section 26, 3
High Courts25 Sept 2002Dismissed
Nageshwar Raut Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2002) 09 JH CK 0046
Industrial Disputes Act, 1947 — Section 33(2)
High Courts25 Sept 2002Allowed
Bhim Dubey Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 457
High Courts24 Sept 2002Dismissed
Smt. Chinta Devi and Another Vs Smt. Saraswati Devi
Jharkhand High Court · (2004) 1 JCR 347
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16(C)Transfer of Property Act, 1882 — Section 58
High Courts23 Sept 2002Partly Allowed
K.P. Sanyal Vs Ferro Scrap Nigam Limited and Others
Jharkhand High Court · (2002) 09 JH CK 0096