High Courts29 Oct 2002Allowed
Bharat Rubber Regenerating Co. Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 10 JH CK 0046
Electricity Act, 1910 — Section 26(6)
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 8 of 54
High Courts29 Oct 2002
Gandur Bhagat and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 402
High Courts28 Oct 2002Allowed
Manjhi Hambram and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 501
Bihar (Now Jharkhand) Service Code, 1952 — Rule 97
High Courts11 Oct 2002
Divisional Manager National Insurance Co. Ltd. Vs Hiraman Mahto and Others
Jharkhand High Court · (2003) 1 JCR 573 : (2003) ACJ 732
Central Motor Vehicles Rules, 1989 — Rule 249Motor Vehicles Act, 1988 — Section 168, 173
High Courts11 Oct 2002Dismissed
Amit Roy Choudhury and Others Vs Metallurgical and Engineering Consultants (India) Ltd. (MECON) and Others
Jharkhand High Court · (2002) 10 JH CK 0052
Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978 — Section 14, 15, 2
High Courts11 Oct 2002Dismissed
Pankaj Kumar Srivastava Vs Palamau Kshetriya Gramin Bank and Another
Jharkhand High Court · (2002) 10 JH CK 0051
Constitution of India, 1950 — Article 226
High Courts11 Oct 2002Dismissed
Central Coal Fields Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 304
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 27Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 30
High Courts11 Oct 2002
Hare Ram Pandey Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 301
High Courts10 Oct 2002
Sadhu Charan Paul and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 389
Constitution of India, 1950 — Article 226
High Courts10 Oct 2002Dismissed
Placidivs Ekka Vs State of Bihar
Jharkhand High Court · (2003) 1 JCR 384
Penal Code, 1860 (IPC) — Section 302
High Courts10 Oct 2002
Ashok Kumar Singh and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 392
High Courts10 Oct 2002Allowed
Damodar Valley Corporation and Another Vs Jharkhand State Electricity Board and Another
Jharkhand High Court · (2003) 4 JCR 371
Damodar Valley Corporation Act, 1948 — Section 18
High Courts09 Oct 2002
Sukumar Vs Indian School of Mines and Others
Jharkhand High Court · (2002) 10 JH CK 0021
Constitution of India, 1950 — Article 226
High Courts09 Oct 2002
Gobardhan Ram Vs Deputy Commissioner and Others
Jharkhand High Court · (2003) 1 JCR 396
Constitution of India, 1950 — Article 226
High Courts09 Oct 2002Allowed
Sheochandra Jha Vs State of Bihar and Others
Jharkhand High Court · (2002) 10 JH CK 0005
High Courts08 Oct 2002Dismissed
Kunwar Singh Babu (Munda) and Another Vs Dayal Mahto and Another
Jharkhand High Court · (2004) 3 JCR 163
Chotanagpur Tenancy Act, 1908 — Section 256, 87, 92
High Courts08 Oct 2002
Ram Lakshan Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 10 JH CK 0045
Constitution of India, 1950 — Article 226
High Courts08 Oct 2002
Dilip Kumar Vs Bihar College Service Commission and Others
Jharkhand High Court · (2002) 10 JH CK 0038
Bihar College Service Commission Act, 1976 — Section 2(9)
High Courts08 Oct 2002
Hira Sahu Vs Jharkhand State and Others
Jharkhand High Court · (2002) 10 JH CK 0023
Constitution of India, 1950 — Article 226
High Courts08 Oct 2002Dismissed
Shivajee Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 10 JH CK 0022
Civil Services (Classification, Control and Appeal) Rules — Rule 49A(1)Constitution of India, 1950 — Article 166, 226