High Courts23 Sept 2002Dismissed
Bihar State Financial Corporation Vs Presiding Officer, Labour Court
Jharkhand High Court · (2002) 09 JH CK 0094
Industrial Disputes Act, 1947 — Section 10, 2
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 11 of 54
High Courts23 Sept 2002Dismissed
Lakhan Sao Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 1 JCR 459
Bihar Financial Rules, 1980 — Rule 52
High Courts23 Sept 2002
Shanti Margret Harun and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 417
Constitution of India, 1950 — Article 15
High Courts23 Sept 2002
Sushma Kumari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 416a
Constitution of India, 1950 — Article 15
High Courts23 Sept 2002Dismissed
Lomesh Prasad Upadhayay Vs Presiding Officer, Industrial Tribunal and Others
Jharkhand High Court · (2002) 09 JH CK 0021
High Courts23 Sept 2002Allowed
Dayal Malleables (P) Ltd. and Another Vs Union of India (UOI) and Another
Jharkhand High Court · (2003) 2 JCR 154
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts19 Sept 2002
Ramchandra Pradhan and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 420
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002
Brij Kishore Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0075
Bihar (Now Jharkhand) Pension Rules, 1950 — Rule 43Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226
High Courts19 Sept 2002
Deo Nandan Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 478b
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
High Courts19 Sept 2002Allowed
Surendra Nath Choubey and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 478
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts19 Sept 2002
Basudeo Pradhan and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 416
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002Allowed
Steel Authority of India Ltd. Vs Baldeo Singh and Others
Jharkhand High Court · (2002) 09 JH CK 0056
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002
Indra Deo Prasad Keshri Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0043
Essential Commodities Act, 1955 — Section 3, 6A, 6C, 7
High Courts19 Sept 2002Allowed
Pratap Narayan Singh Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2002) 09 JH CK 0042
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002
Kanak Lata Sharma Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 09 JH CK 0041
High Courts19 Sept 2002
Jharkhand State Electricity Board and Others Vs Power Engineer Service Association and Others
Jharkhand High Court · (2002) 09 JH CK 0038
Contempt of Courts Act, 1971 — Section 2
High Courts19 Sept 2002
Smeatons Projects Pvt. Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 480 : (2003) 2 BC 699
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002Dismissed
Satish Kumar Singh and Others, Bhanu Ranjan Ghosh, Jag Nandan Kachap, Bishwanath Singh, Andreas Lakra, Jai Prakash Chourasia, Ram Krishan Jha, Ramakant Singh, Dukhi Ram, Naresh Chandra and Anil Kumar Singh Vs Garden Reach Ship Builders and Others
Jharkhand High Court · (2003) 1 JCR 489
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002Allowed
Workmen of Bhowra (N) Colliery of CCL Vs Central Govt. Industrial Tribunal and Another
Jharkhand High Court · (2003) 1 JCR 493
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts19 Sept 2002Dismissed
Madhav Rao Vs Presiding Officer Labour Court and Another
Jharkhand High Court · (2003) 1 JCR 422
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10