High Courts15 Mar 2001Dismissed
Ram Kamal Construction Co. Pvt. Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 2026 : (2001) 4 CCC 135
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 73, 93
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 28 of 35
High Courts15 Mar 2001Dismissed
Jay Bharat Construction Company Vs Kamla Devi and Others
Jharkhand High Court · (2002) 0 ACJ 1610 : (2001) 2 ACC 584 : (2001) 49 BLJR 1990
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Mar 2001Allowed
Shamim Ahmed Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 2 EFLT 930
Forest Act, 1927 — Section 41, 42
High Courts15 Mar 2001
Sanjay Kumar Vs Hazaribagh Municipality and Others
Jharkhand High Court · (2001) 03 JH CK 0024
High Courts15 Mar 2001
Binod Prasad Karn Vs Hari Shankar Prasad and Others
Jharkhand High Court · (2001) 03 JH CK 0011
High Courts14 Mar 2001
Prem Lata Devi Agarwal Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 03 JH CK 0006
High Courts13 Mar 2001Allowed
The Oriental Insurance Company Ltd. Vs Shalini Singh and Others
Jharkhand High Court · (2001) 2 ACC 693
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 152Motor Vehicles Act, 1939 — Section 110A , 173
High Courts13 Mar 2001Dismissed
New India Assurance Co. Ltd. Vs Zakia Bano Siddique @ Zakir Bano Siddique and Others
Jharkhand High Court · (2001) 03 JH CK 0043
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 96Motor Vehicles Act, 1988 — Section 96
High Courts13 Mar 2001Dismissed
New India Insurance Co. Ltd. Vs Zakia Bano Siddique @ Sakir Bano Siddique and Others
Jharkhand High Court · (2001) 03 JH CK 0041
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 96
High Courts13 Mar 2001Allowed
Yakub Kumar Charles Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 03 JH CK 0027
Penal Code, 1860 (IPC) — Section 304
High Courts12 Mar 2001Allowed
Karuna Jha Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 2 ACC 655
Electricity (Supply) Act, 1948 — Section 79Workmens Compensation Act, 1923 — Section 4
High Courts12 Mar 2001Allowed
V.S.K. Nair and Debanshu Ghosh Vs State of Bihar
Jharkhand High Court · (2001) 03 JH CK 0035
Explosives Act, 1884 — Section 9
High Courts08 Mar 2001Allowed
Arjun Prasad Singh Vs Project and Development India Ltd. and Others
Jharkhand High Court · (2002) 50 BLJR 674
High Courts08 Mar 2001Dismissed
Osaka Minerals Pvt. Ltd. Vs The Bihar State Electricity Board and Others
Jharkhand High Court · AIR 2001 Jhar 67 : (2001) 4 CCC 28 : (2001) 1 JLJR(Jhar) 175: (2001) 49 BLJR 1988
High Courts07 Mar 2001Dismissed
Mojan Mahto Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2001) 03 JH CK 0051
High Courts05 Mar 2001Dismissed
The Oriental Insurance Company Ltd. Vs Md. Jan and Others
Jharkhand High Court · (2002) 0 ACJ 1027 : (2001) 2 ACC 96 : (2001) 49 BLJR 1747
Motor Vehicles Act, 1988 — Section 147, 166, 173
High Courts05 Mar 2001Allowed
The Bihar State Electricity Board Vs Usha Beltron Ltd.
Jharkhand High Court · (2001) 03 JH CK 0034
Arbitration Act, 1940 — Section 17, 20, 41Arbitration and Conciliation Act, 1996 — Section 11, 34, 36, 7, 8Electricity Act, 1910 — Section 26
High Courts05 Mar 2001Allowed
Jai Maa Vesno Fuels Vs B.C.C.L. and Others
Jharkhand High Court · (2001) 3 CCC 475 : (2001) 1 JLJR(Jhar) 183
High Courts02 Mar 2001Allowed
Surendra Prasad Keshri Vs State of Jharkhand and Another
Jharkhand High Court · (2001) CriLJ 2471
Criminal Procedure Code, 1973 (CrPC) — Section 468Standards of Weights and Measures (Enforcement) Act, 1985 — Section 24, 47
High Courts02 Mar 2001Dismissed
Employees in relation to the Management of Balihari Colliery of BCCL Vs Presiding Officer and Another
Jharkhand High Court · (2001) 03 JH CK 0020
Constitution of India, 1950 — Article 38, 39, 42, 43, 43