High Courts22 Feb 2001Allowed
Ajit Kumar Das Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0021
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 30 of 35
High Courts20 Feb 2001
B. Akala (Balaswamy Akala) Vs Union of India and Others
Jharkhand High Court · (2001) 49 BLJR 1636
High Courts20 Feb 2001Dismissed
Alkaro Devi Vs Rameshwar Mahto and Others
Jharkhand High Court · (2001) 02 JH CK 0046
Bihar Land Reforms Act, 1950 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Feb 2001Dismissed
Employers in relation to the Management of Amlabad Colliery of Bharat Cooking Coal Ltd. Vs Presiding Officer, Central Government Industrial Tribunal No. 2, Dhanbad and Another
Jharkhand High Court · (2001) LIC 0 2910 : (2001) CLR 3 801 : (2001) LLJ 2 1287 : (2001) BLJR 3 1676 : (2001) FLR 89 1044
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts19 Feb 2001
Shivam Coko (P) Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2001) 49 BLJR 1058
Bihar Finance Act, 1981 — Section 7Constitution of India, 1950 — Article 226
High Courts19 Feb 2001
The New India Assurance Company Ltd., Ranchi Vs Sairun Biwi and Others
Jharkhand High Court · (2002) 0 ACJ 1476 : (2001) 1 JLJR(Jhar) 200 : (2001) 2 ACC 115 : (2001) 49 BLJR 2027 : (2006) 4 JCR 27
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts16 Feb 2001Allowed
Sanika Munda and Others Vs Jhablu Munda and Others
Jharkhand High Court · (2001) 02 JH CK 0066
High Courts16 Feb 2001Dismissed
Indra Nath Bhagat Vs Dukha Bhagat and Others
Jharkhand High Court · (2001) 49 BLJR 1602 : AIR 2001 Jhar 25 : (2001) 1 JLJR(Jhar) 156
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2 , Order 6 Rule 4, Order 7 Rule 1Representation of the People Act, 1951 — Section 107, 123, 8, 81, 81(3)
High Courts16 Feb 2001Allowed
Sirajuddin Mian @ Md. Sirajuddin Vs State of Bihar and Another
Jharkhand High Court · (2001) 02 JH CK 0031
Bihar Pension Rules, 1950 — Rule 43
High Courts16 Feb 2001Dismissed
Bishun Teli and Others Vs Bhupat Teli and Others
Jharkhand High Court · (2001) 49 BLJR 969 : (2001) 3 CCC 541 : (2001) 1 JLJR(Jhar) 201
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Feb 2001
Devaki Tirke and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0075
High Courts15 Feb 2001Allowed
Tapeshwar Sahu Vs B.S.E.B. and Others
Jharkhand High Court · (2001) 49 BLJR 1590 : AIR 2001 Jhar 58 : (2001) 1 JLJR(Jhar) 141
High Courts15 Feb 2001Dismissed
Dukhan Bhuiyan and Others Vs Mangli Khan and Others
Jharkhand High Court · (2001) 02 JH CK 0047
High Courts15 Feb 2001
Suresh Sahu Vs B.S. Electricity Board and Others
Jharkhand High Court · (2001) 02 JH CK 0022
Bihar Pension Rules, 1950 — Rule 43
High Courts14 Feb 2001Dismissed
Arun Chandra Singh Vs Ranchi University and others
Jharkhand High Court · AIR 2001 Jhar 18 : (2001) 1 JLJR(Jhar) 114
High Courts14 Feb 2001Allowed
Prahlad Kumar Gupta Vs The State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 1062
High Courts14 Feb 2001Dismissed
Arun Chandra Singh Vs Ranchi University and Others
Jharkhand High Court · AIR 2001 Jhar 18
High Courts13 Feb 2001Dismissed
Mines Safety Appliances (MSA) Ltd. Vs State of Bihar
Jharkhand High Court · (2001) 49 BLJR 1060
Criminal Procedure Code, 1973 (CrPC) — Section 305Penal Code, 1860 (IPC) — Section 420
High Courts13 Feb 2001Allowed
Prem Munda Vs State
Jharkhand High Court · (2001) 02 JH CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 12, 7
High Courts13 Feb 2001Allowed
Dilip Kumar Bohra Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 02 JH CK 0018
Constitution of India, 1950 — Article 226