COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

308 judgments · page 6 of 16

High Courts16 Sept 2026

Thakur Ram Pal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2877

Bhartiya Nagrik Suraksha Sanhita 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 191(2), 191(3), 190 & 238Arms Act, 1959-Sections 25 & 27
High Courts16 Sept 2026

Kailash Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2884

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 64(2)(M), 351(2), 115(2)POCSO Act-Section 6