COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

308 judgments · page 7 of 16

High Courts15 Sept 2026

Aftab @ Altaf Ansari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2914

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Protection of Children from Sexual Offences Act, 2012-Sections 11, 12Indian Penal Code-Section 509, 506 Part I, 506 Part II
High Courts11 Sept 2026Allowed

Anish Agrawal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1945

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 111, 317(2), 317(4), 317(5), 238, 3(5), 269, 209
High Courts11 Sept 2026Allowed

Anup Rajak Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1943

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Indian Penal Code-Section 302Indian Evidence Act-Section 27