High Courts14 Oct 2025Dismissed
Rakesh Rathore Vs Chhattisgarh State Power Distribution Company Ltd
Chhattisgarh High Court · (2025) 10 CHH CK 1136
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 5 of 13
High Courts13 Oct 2025Dismissed
Panchlal Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1135
High Courts13 Oct 2025Dismissed
XYZ Vs Jitendra @ Jeetu Tewani
Chhattisgarh High Court · (2025) 10 CHH CK 1134
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 413Indian Penal Code, 1860 - Section 376(2), 506Code of Criminal Procedure, 1973 - Section 164
High Courts13 Oct 2025Dismissed
Prosecutrix Nil Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1133
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 413Indian Penal Code, 1860 - Section 376Information Technology Act, 2000 - Section 67
High Courts10 Oct 2025Dismissed
Dharamlal Kaushik Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1132
High Courts10 Oct 2025Dismissed
Peelabai Chandrakar Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1131
Constitution of India, 195 - Article 226Chhattisgarh Land Revenue Code, 1959 - Section 52
High Courts10 Oct 2025Allowed
Ramratan Tomar Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1130
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii), 50, 52Code of Criminal Procedure, 1973 - Section 91, 313
High Courts09 Oct 2025Dismissed
State Of Chhattisgarh Vs Praveen Kumar Sahu
Chhattisgarh High Court · (2025) 10 CHH CK 1129
Code of Criminal Procedure, 1973 - Section 378Indian Penal Code, 1860 - Section 376(2), 420, 450Scheduled Castes and Scheduled Tribes Act, 1989 - Section 3(2)(v)
High Courts08 Oct 2025Allowed
Bhojram Nayak Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1128
Code of Criminal Procedure, 1973 - Section 160, 313, 374(2)Indian Penal Code, 1860 - Section 498(c)
High Courts08 Oct 2025Dismissed
Shamsher Singh Vs Devendra Singh
Chhattisgarh High Court · (2025) 10 CHH CK 1126
Motor Vehicles Act, 1988 - Section 173
High Courts08 Oct 2025Allowed
Pinky Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1125
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Indian Penal Code, 1860 - Section 34, 420Bharatiya Nyaya Sanhita, 2023 - Section 209, 269
High Courts07 Oct 2025Allowed
Shailendra Dhruw Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1124
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023 - Section 209, 269, 309(6)
High Courts07 Oct 2025Allowed
Prem Kumar Dhruw Vs Bijendra Singh
Chhattisgarh High Court · (2025) 10 CHH CK 1123
Motor Vehicles Act, 1988 - Section 173
High Courts07 Oct 2025Disposed Of
Keman Patle Vs Savitri Devi
Chhattisgarh High Court · (2025) 10 CHH CK 1122
Code of Civil Procedure, 1908 - Section 151, Order 26 Rule 9
High Courts07 Oct 2025Dismissed
Bhagwat Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1121
High Courts07 Oct 2025Allowed
Pranay Juneja Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1120
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023 - Section 105, 110, 209, 269, 281Motor Vehicles Act, 1988 - Section 185
High Courts06 Oct 2025Disposed Of
Amar Engineering Works Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1119
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 16, 19
High Courts06 Oct 2025Dismissed
Oriental Insurance Company Limited Vs Sushil Tiwari
Chhattisgarh High Court · (2025) 10 CHH CK 1118
High Courts06 Oct 2025Dismissed
Chandan Singh Chandra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1117
High Courts06 Oct 2025Dismissed
Kuber Grih Nirman Sahakari Samiti Maryadit Vs State of Chhattisgarh
Chhattisgarh High Court · (2025) 10 CHH CK 1116
Chhattisgarh Cooperative Society Act, 1960 - Section 64Code of Civil Procedure, 1908 - Order 7 Rule 11