High Courts12 Sept 2025Allowed
Sushila Soni Vs Sudama Singh
Chhattisgarh High Court · (2025) 09 CHH CK 0449
Motor Vehicles Act, 1988 - Section 173
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 7 of 13
High Courts11 Sept 2025Dismissed
Shriram General Insurance Co. Ltd Vs Vinay Kumar Pathak
Chhattisgarh High Court · (2025) 09 CHH CK 0448
Motor Vehicles Act, 1988 - Section 173
High Courts10 Sept 2025Allowed
Branch Manager, The New India Assurance Co. Ltd Vs Rooplata Sinha Rooplata Sinha
Chhattisgarh High Court · (2025) 09 CHH CK 0447
Motor Vehicles Act, 1988 - Section 66(1), 66(3), 173
High Courts09 Sept 2025Disposed Of
Dhan Singh Vs Ameer
Chhattisgarh High Court · (2025) 09 CHH CK 0446
Code of Civil Procedure, 1908 - Order 18 Rule 4, Order 18 Rule 17
High Courts08 Sept 2025Dismissed
State Of Chhattisgarh Vs Ajay Tirkey
Chhattisgarh High Court · (2025) 09 CHH CK 0445
Indian Penal Code, 1860 - Section 363, 366, 376(2)Protection of Children from Sexual Offences Act, 2012 - Section 5, 6Code of Criminal Procedure, 1973 - Section 164
High Courts04 Sept 2025Dismissed
Branch Manager, The New India Insurance Company Ltd Vs Om Prakash Rathia
Chhattisgarh High Court · (2025) 09 CHH CK 0444
Motor Vehicles Act, 1988 - Section 173Code of Civil Procedure, 1908 - Order 11 Rule 16
High Courts04 Sept 2025Allowed
Dahannu Bhaskar Vs Roopdhar
Chhattisgarh High Court · (2025) 09 CHH CK 0443
High Courts03 Sept 2025Dismissed
Manager, Sourabh Rolling Mill Pvt. Ltd Vs Rohit Kumar
Chhattisgarh High Court · (2025) 09 CHH CK 0442
Employee's Compensation Act, 1923 - Section 22, 30
High Courts02 Sept 2025Allowed
Shree Deo Diwedi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 09 CHH CK 0441
High Courts01 Sept 2025Dismissed
Archana Saraf Vs Steel Authority of India
Chhattisgarh High Court · (2025) 09 CHH CK 0440
High Courts29 Aug 2025Disposed Of
Savitri Devi Vs Sushila Mishra
Chhattisgarh High Court · (2025) 08 CHH CK 0336
Code of Civil Procedure, 1908 - Section 96Hindu Succession Act, 1956 - Section 6
High Courts29 Aug 2025Dismissed
Vishwa Nath Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 08 CHH CK 0335
Code of Criminal Procedure, 1973 - Section 145, 146
High Courts29 Aug 2025Dismissed
Dilip Gajendra Vs Sandeep Chandrakar
Chhattisgarh High Court · (2025) 08 CHH CK 0334
Motor Vehicles Act, 1988 - Section 166
High Courts29 Aug 2025Disposed Of
Ramkumar Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 08 CHH CK 0333
Constitution of India, 1950 - Article 226, 227
High Courts29 Aug 2025Dismissed
Dalendra @ Dhalendra Kannouje Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 08 CHH CK 0332
Motor Vehicles Act, 1988 - Section 2, 4, 181, 184, 190Indian Penal Code, 1860 - Section 186, 294, 332, 353, 323, 506Code of Criminal Procedure, 1973 - Section 161
High Courts29 Aug 2025Dismissed
Suraj Harpal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 08 CHH CK 0331
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts28 Aug 2025Allowed
Sukhram Vs Shelbem
Chhattisgarh High Court · (2025) 08 CHH CK 0329
Motor Vehicles Act, 1988 - Section 166, 173
High Courts28 Aug 2025Dismissed
United India Insurance Co. Ltd Vs Amit Kumar Verma
Chhattisgarh High Court · (2025) 08 CHH CK 0330
Motor Vehicles Act, 1988 - Section 166, 173
High Courts26 Aug 2025Allowed
Vivek Kumar Patel Vs Laxman Yadav
Chhattisgarh High Court · (2025) 08 CHH CK 0328
Motor Vehicles Act, 1988 - Section 166, 173Indian Penal Code, 1860 - Section 279, 337, 338
High Courts26 Aug 2025Dismissed
State Of Chhattisgarh Vs Atul Gadewal
Chhattisgarh High Court · (2025) 08 CHH CK 0327
Code of Criminal Procedure, 1973 - Section 313, 378(1)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b), 42, 50, 55