High Courts07 Jan 2025Allowed
Kailash Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 01 CHH CK 1536
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 75(2), 78(2), 183, 482
COURT ARCHIVE
Chhattisgarh High Court judgments, 2025
243 judgments · page 13 of 13
High Courts07 Jan 2025Allowed
Devendra Kumar @ Golu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2025) 01 CHH CK 1535
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 3(5), 27(2), 137(2), 142, 296, 482
High Courts02 Jan 2025Dismissed
Jawahar Suryawanshi Vs Dinesh Murarka
Chhattisgarh High Court · (2025) 01 CHH CK 1537
Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 7 Rule 14